High Courts22 Jul 2008Allowed
K.L. Sain Vs State and Others
Rajasthan High Court · (2009) 2 RLW 959 : (2009) 3 SLR 596
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,248 of 2,241
High Courts21 Jul 2008
Ved Prakash Vs State of Rajasthan
Rajasthan High Court · (2008) 07 RAJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts21 Jul 2008Allowed
Union of India (UOI) Vs Sandrock Travels (P.) Ltd.
Rajasthan High Court · (2010) 102 SCL 73
Companies Act, 1956 — Section 159, 162, 162(1), 210, 220Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 203, 313
High Courts20 Jul 2008
Harkesh Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2371
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jul 2008Dismissed
T.S. Kapoor and Others Vs State and Others
Rajasthan High Court · (2009) 1 RLW 282 : (2009) 3 SLJ 105
High Courts18 Jul 2008Dismissed
Raghuveer Sharan Agarwal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 4 RLW 3032
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 2, 204, 319Penal Code, 1860 (IPC) — Section 287, 338
High Courts17 Jul 2008Dismissed
Rajasthan Explosives and Chemicals Limited Vs Gopal Modi and Another
Rajasthan High Court · (2008) 07 RAJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts17 Jul 2008Allowed
Mahesh Chand Vs Shridhar and Another
Rajasthan High Court · (2008) 07 RAJ CK 0053
Evidence Act, 1872 — Section 65
High Courts17 Jul 2008
Bagh Singh Vs Civil Judge (Junior Division) and Others
Rajasthan High Court · (2008) 07 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 2008
Sunder Lal Vs State
Rajasthan High Court · (2008) 07 RAJ CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts16 Jul 2008
State of Rajasthan Vs Dinesh and Others
Rajasthan High Court · (2009) CriLJ 29
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 313, 320, 336, 34, 457
High Courts15 Jul 2008
Ram Karan @ Ram Varan Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 886
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(a)(ii)Penal Code, 1860 (IPC) — Section 307Rajasthan Dacoity Affected Areas Act, 1986 — Section 5
High Courts14 Jul 2008Allowed
Rakesh Vs State of Rajasthan
Rajasthan High Court · (2008) 07 RAJ CK 0121
High Courts14 Jul 2008Dismissed
State of Rajasthan Vs Jagdish Prasad
Rajasthan High Court · (2008) CriLJ 4799
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts14 Jul 2008Dismissed
State of Rajasthan Vs Kailash Yogi
Rajasthan High Court · (2009) 5 RCR(Criminal) 235 : (2008) 4 RLW 3048
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts14 Jul 2008Dismissed
Ashok Kumar Jain Vs Civil Judge (Sr. Div.) and Addl. Chief Judicial Magistrate and Others
Rajasthan High Court · (2008) 07 RAJ CK 0095
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jul 2008Dismissed
Krishi Upaj Mandi Samiti Vs Rishabh Chandra
Rajasthan High Court · (2008) 4 RLW 3083
Krishi Upaj Mandi Act, 1961 — Section 28(1), 28(2)
High Courts14 Jul 2008Allowed
Pooran and Another Vs Sugar Singh and Another
Rajasthan High Court · (2008) 07 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Jul 2008Allowed
Dinesh Chand Sharma Vs State and Others
Rajasthan High Court · (2009) 3 RLW 2408
Rajasthan Service Rules, 1951 — Rule 26A
High Courts11 Jul 2008
Hajari Vishnu Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 377
Rajasthan Municipalities Act, 1959 — Section 300