High Courts04 Jul 2008Dismissed
Commissioner of Income Tax Vs Gopal Sharma
Rajasthan High Court · (2008) 07 RAJ CK 0045
Income Tax Act, 1961 — Section 68, 69
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,250 of 2,241
High Courts04 Jul 2008Dismissed
Shri Narain and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2008) 07 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2008Dismissed
State of Rajasthan Vs Kismat Singh @ Pappu
Rajasthan High Court · (2009) 1 RLW 901
Penal Code, 1860 (IPC) — Section 366, 376
High Courts04 Jul 2008Dismissed
State of Rajasthan Vs Vikram Singh
Rajasthan High Court · (2009) 1 RLW 893
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
High Courts04 Jul 2008Dismissed
Narendra Nath Vs Shri Krishna and Others
Rajasthan High Court · (2008) 07 RAJ CK 0004
Limitation Act, 1963 — Section 5
High Courts03 Jul 2008
Jaikam Khan Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 376
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 311, 482Evidence Act, 1872 — Section 165
High Courts03 Jul 2008
Manju Bhatnagar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 368
CCA Rules, 1958 — Rule 16
High Courts03 Jul 2008Dismissed
State of Rajasthan Vs Gajanand and Another
Rajasthan High Court · (2009) 1 RLW 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457, 511
High Courts03 Jul 2008Allowed
Shri Ram Jhanwar Lal Vs ITO and Others
Rajasthan High Court · (2009) 177 TAXMAN 135
Income Tax Act, 1961 — Section 145, 263, 44AD
High Courts03 Jul 2008
Nati and Another Vs Babu Lal and Another
Rajasthan High Court · (2009) ACJ 560
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts03 Jul 2008Dismissed
Radhey Shyam Sita Ram and Party Vs Dy. Commissioner of Income Tax
Rajasthan High Court · (2008) 07 RAJ CK 0027
Income Tax Act, 1961 — Section 144, 145, 260A
High Courts03 Jul 2008Dismissed
State of Rajashan Vs Satyanarayan and Others
Rajasthan High Court · (2009) 1 RLW 353
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 323, 324, 326, 336, 34
High Courts02 Jul 2008Dismissed
Ratanlal Sharma Vs Rajasthan State Mines and Minerals Limited and Another Ramniwas Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 07 RAJ CK 0093
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Jul 2008Dismissed
State Vs Somdev Singh
Rajasthan High Court · (2009) 1 RLW 523
Penal Code, 1860 (IPC) — Section 279, 337, 338Probation of Offenders Act, 1958 — Section 3
High Courts02 Jul 2008Dismissed
Commercial Taxes Officer Vs Indian Rayon and Industries Ltd.
Rajasthan High Court · (2009) 11 Vat Reporter 16 : (2009) 26 VST 299
Central Sales Tax Act, 1956 — Section 2
High Courts02 Jul 2008Dismissed
State Vs Ramavtar and Another
Rajasthan High Court · (2009) 1 RLW 503
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts02 Jul 2008Allowed
Vinod Kumar Sharma Vs State and Others
Rajasthan High Court · (2008) 4 RLW 3579 : (2009) 5 SLR 156
Constitution of India, 1950 — Article 14, 16
High Courts01 Jul 2008Allowed
Girdhari Lal Baberwal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3588 : (2009) 2 SLR 508
Constitution of India, 1950 — Article 14, 16
High Courts01 Jul 2008
Bharat Mal Meena and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3421
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Jul 2008Dismissed
Vaman Narain Ghiya Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 355
Criminal Procedure Code, 1973 (CrPC) — Section 14, 25, 3, 313, 379Penal Code, 1860 (IPC) — Section 120B, 401, 411, 413, 414