COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,254 of 2,241

High Courts22 May 2008Dismissed

Ram Narayan Singh @ Narain Singh, Ramanand and Arvind Dubey Vs State

Rajasthan High Court · (2009) 1 RLW 589 : (2009) 1 RLW 590

Arms Act, 1959 — Section 25, 3, 35Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 217, 313Evidence Act, 1872 — Section 27

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High Courts22 May 2008Dismissed

Sampat Raj Vs State of Rajasthan

Rajasthan High Court · (2009) 1 RLW 378

Criminal Procedure Code, 1973 (CrPC) — Section 161, 302Penal Code, 1860 (IPC) — Section 302

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High Courts22 May 2008Dismissed

Bhagirath Vs Civil Judge (J.D.) and Another

Rajasthan High Court · (2008) 05 RAJ CK 0022

Rajasthan Rent Control Act, 2001 — Section 9

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High Courts21 May 2008Dismissed

Mohd. Harun and Another Vs Nissar Ahmed and Others

Rajasthan High Court · (2008) 05 RAJ CK 0171

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High Courts21 May 2008Dismissed

Assistant Commissioner, Commercial Taxes Vs Rajasthan Industries

Rajasthan High Court · (2009) 24 VST 418

Rajasthan Sales Tax Act, 1994 — Section 65

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High Courts21 May 2008

Chaitanya Prakash Bansal Vs Miss. Krishna Biyani

Rajasthan High Court · (2008) 3 RLW 2631

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts21 May 2008

Sukhdeep Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2008) 4 RLW 3427

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42

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High Courts21 May 2008Dismissed

Sampat Lal Vs RHC and Others

Rajasthan High Court · (2008) 05 RAJ CK 0034

Constitution of India, 1950 — Article 309

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High Courts21 May 2008Dismissed

State and Others Vs Giriraj Prasad and Another

Rajasthan High Court · (2008) 05 RAJ CK 0023

Industrial Disputes Act, 1947 — Section 25F(a)

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High Courts20 May 2008Dismissed

Jeevan Ram Jeengar Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 1 RLW 210

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 342, 376, 511

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High Courts20 May 2008

Balbir Sharma Vs State and Others

Rajasthan High Court · (2008) 4 RLW 3404

Rajasthan Panchayati Raj Rules, 1996 — Rule 22

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High Courts20 May 2008Dismissed

Vikram Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (2008) 3 RLW 2536

Central Reserve Police Force Act, 1949 — Section 11Constitution of India, 1950 — Article 136, 14, 19, 21, 226

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High Courts20 May 2008Allowed

B.L. Verma Vs State and Others

Rajasthan High Court · (2008) 05 RAJ CK 0085

Constitution of India, 1950 — Article 21, 226

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High Courts20 May 2008Dismissed

Commissioner of Income Tax Vs Shri Ram Singh

Rajasthan High Court · (2008) 217 CTR 345 : (2008) 306 ITR 243

Income Tax Act, 1961 — Section 147, 148, 149, 150, 151

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High Courts19 May 2008

The New India Assurance Company Ltd. Vs Smt. Shanta and Others

Rajasthan High Court · (2008) 3 WLN 255

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High Courts19 May 2008Dismissed

Shanti Lal Bagrecha Vs Moti Lal (Deceased) through LR and Another

Rajasthan High Court · (2008) 05 RAJ CK 0091

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227

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High Courts19 May 2008

Kay Polyplast Ltd. Vs Additional Commissioner of Income Tax

Rajasthan High Court · (2008) 05 RAJ CK 0049

Income Tax Act, 1961 — Section 145, 260A

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High Courts19 May 2008Allowed

Jawahar Lal Vs Chief Accounts Officers, Panchayati Raj Department Development Officer, Panchayat Samiti Peprali

Rajasthan High Court · (2008) 119 FLR 286

Rajasthan Civil Services (Medical Attendance) Rules, 1970 — Rule 12

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High Courts19 May 2008Allowed

Smt. Sarswati Devi and Others Vs Sandeep Kumar @ Ghewar Chand and Others

Rajasthan High Court · (2008) 05 RAJ CK 0007

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

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High Courts16 May 2008Dismissed

Banarsilal Malhotra and Sons Vs ITO

Rajasthan High Court · (2008) 05 RAJ CK 0159

Income Tax Act, 1961 — Section 143(2)

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