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Rajasthan High Court judgments

44,813 judgments · page 1,256 of 2,241

High Courts12 May 2008Dismissed

State of Rajasthan Vs Balvinder Kumar

Rajasthan High Court · (2009) 1 RLW 542

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 132, 134, 157, 159Penal Code, 1860 (IPC) — Section 304A, 379
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High Courts09 May 2008Allowed

Narendra Singh and Another Vs State

Rajasthan High Court · (2008) 4 RCR(Criminal) 601 : (2008) 3 RLW 2614

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 147, 148, 323, 452
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High Courts09 May 2008Allowed

Maan Singh Vs State

Rajasthan High Court · (2008) 3 RLW 2605

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
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High Courts08 May 2008Dismissed

Nemi Chand Vs The State of Rajasthan

Rajasthan High Court · (2009) 1 RLW 537

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 302, 307, 498A
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High Courts08 May 2008Dismissed

Suresh Vs State of Rajasthan

Rajasthan High Court · (2008) 3 RLW 2549

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
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