COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,259 of 2,241

High Courts29 Apr 2008Dismissed

Pustimargiya Tritiya Peeth Pranyas Shri Dwarkadheesh Mandir and Others Vs Additional District Judge and Others

Rajasthan High Court · AIR 2009 Raj 9 : (2009) 1 CivCC 575 : (2009) 5 RCR(Civil) 253 : (2008) 2 RCR(Rent) 551 : (2008) 4 RLW 3277

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 146, 3, 45, 73

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High Courts28 Apr 2008Allowed

Sampat (Mst.) and Others Vs Jagdev Singh and Others

Rajasthan High Court · (2008) 4 RLW 3571

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High Courts28 Apr 2008Allowed

Labh Chand Bohra Vs Income Tax Officer

Rajasthan High Court · (2008) 219 CTR 571 : (2010) 189 TAXMAN 141

Income Tax Act, 1961 — Section 143, 68, 69A

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High Courts28 Apr 2008Allowed

Babu Lal Vs Karamveer and Others

Rajasthan High Court · (2008) 4 RLW 3566

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High Courts28 Apr 2008Allowed

Dilip Singh Vs State of Rajasthan

Rajasthan High Court · (2008) 4 RLW 3075

Penal Code, 1860 (IPC) — Section 376, 457

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High Courts28 Apr 2008Dismissed

Megha Enterprises Pvt. Ltd. Vs Official Liquidator (Rathi Alloys and Steel Ltd. in liquidation)

Rajasthan High Court · AIR 2008 Raj 138 : (2009) 1 RLW 316

Transfer of Property Act, 1882 — Section 54, 55

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High Courts28 Apr 2008

Mukti (Smt.) and Another Vs Shri Happu Singh and Others

Rajasthan High Court · (2008) 4 RLW 3556

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4

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High Courts28 Apr 2008Allowed

Binani Cement Ltd. Vs The State of Rajasthan and Others

Rajasthan High Court · (2008) 04 RAJ CK 0007

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High Courts25 Apr 2008Dismissed

Gita Devi and Others Vs Raju Lal and Others

Rajasthan High Court · (2008) 4 RLW 3559

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High Courts25 Apr 2008Allowed

Commissioner of Income Tax Vs Jai Kumar

Rajasthan High Court · (2008) 04 RAJ CK 0087

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High Courts25 Apr 2008

Bhag Chand Vs Addl. District Judge No. 5 and Others

Rajasthan High Court · (2008) 3 RLW 1857

Constitution of India, 1950 — Article 14

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High Courts25 Apr 2008Dismissed

Commissioner of Income Tax Vs Kansara Modler Ltd.

Rajasthan High Court · (2008) 218 CTR 21

Income Tax Act, 1961 — Section 14, 43, 56

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High Courts25 Apr 2008Dismissed

Choga Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 04 RAJ CK 0056

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High Courts24 Apr 2008Dismissed

Gopal Singh Vs Election Tribunal-cum-Additional Civil Judge (Sr. Dn.) No. 3 and Others

Rajasthan High Court · AIR 2008 Raj 170

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 468

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High Courts24 Apr 2008Dismissed

Commissioner of Income Tax Vs Sohan Khan and Mohan Khan

Rajasthan High Court · (2008) 304 ITR 194

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High Courts24 Apr 2008Allowed

Shri Guru Nanak Khalsa College and Higher Secondary School Vs The State of Rajasthan and Others

Rajasthan High Court · (2008) 04 RAJ CK 0109

Constitution of India, 1950 — Article 30

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High Courts24 Apr 2008

Bheru Singh Vs Hari Shankar and Another

Rajasthan High Court · (2008) 04 RAJ CK 0028

Motor Vehicles Act, 1939 — Section 95(2)(b)

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High Courts24 Apr 2008Allowed

Vijay Laxmi Gaur (Smt.) Vs Jodhpur Vidhyut Vitra Nigam Ltd. and Others

Rajasthan High Court · (2008) 4 RLW 2857

Constitution of India, 1950 — Article 300A

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High Courts24 Apr 2008

National Insurance Co. Ltd. Vs Shri Mohanlal and Others

Rajasthan High Court · (2008) 4 RLW 3415

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High Courts24 Apr 2008

Shriram City Union Finance Ltd. Vs State and Another

Rajasthan High Court · (2008) 04 RAJ CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401

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