High Courts02 Apr 2008Dismissed
Ramji Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 289
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,264 of 2,241
High Courts01 Apr 2008Dismissed
Shiv Raj Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 04 RAJ CK 0094
Penal Code, 1860 (IPC) — Section 323, 325, 336, 341
High Courts01 Apr 2008
Pradeep Kumar Vs Civil Judge (S.D.) and Another
Rajasthan High Court · (2008) 3 WLN 523
High Courts01 Apr 2008Allowed
Mohammad Hasan Khan Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 RLW 2050
High Courts01 Apr 2008
Manager Atlanta Infrastructure Pvt. Ltd. Vs Judge, Labour Court and Another
Rajasthan High Court · (2008) 04 RAJ CK 0080
Industrial Disputes Act, 1947 — Section 36
High Courts01 Apr 2008Allowed
Sampat Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2503
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 161, 438, 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts01 Apr 2008Allowed
Santosh Kumari and Kamla Kumari Vs State and Another
Rajasthan High Court · (2008) 04 RAJ CK 0067
High Courts01 Apr 2008Allowed
Bachhana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 2949 : (2009) 2 SLR 62
Industrial Disputes Act, 1947 — Section 12
High Courts01 Apr 2008Allowed
Vimal Mehra Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3062
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 427
High Courts01 Apr 2008
Bachhu Singh Vs President [NAFED] and Others
Rajasthan High Court · (2008) 04 RAJ CK 0036
High Courts31 Mar 2008
Manish Bhansali Vs The Special Police Establishment, CBI Ummed Kumar Nahar Vs The State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 216, 397, 401Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts31 Mar 2008Dismissed
State of Rajasthan Vs Reghunath and Others
Rajasthan High Court · (2008) 3 RLW 2048
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 313
High Courts31 Mar 2008Dismissed
Managing Committee Vs K.R. Sharma and Others
Rajasthan High Court · (2008) 03 RAJ CK 0088
High Courts31 Mar 2008
Afssar Ahmad Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3067
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 326
High Courts28 Mar 2008Dismissed
Commissioner of Income Tax Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2008) 03 RAJ CK 0016
High Courts28 Mar 2008Dismissed
Commissioner of Income Tax Vs Roopchand Nawalchand Gandhi
Rajasthan High Court · (2008) 03 RAJ CK 0002
Income Tax Act, 1961 — Section 28, 29, 36, 37
High Courts27 Mar 2008
Dr. Jitendra Raj Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 119 FLR 289
High Courts27 Mar 2008Dismissed
Rupa Vs State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0099
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts27 Mar 2008Dismissed
Tas Ram and Others Vs B.O.R. and Others
Rajasthan High Court · (2008) 03 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Mar 2008
Jagdish Prasad, Kurda Ram and Nemi Chand Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2156 : (2009) 7 SLR 793
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 34, 394, 436, 460