High Courts13 Mar 2008
Smt. Kamla Yogi Vs The Life Insurance Corporation of India and Another
Rajasthan High Court · (2008) 03 RAJ CK 0104
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,268 of 2,241
High Courts13 Mar 2008Allowed
Dinesh Kumar Sharma Vs The State and Another
Rajasthan High Court · (2008) 03 RAJ CK 0090
High Courts13 Mar 2008
Lala @ Naranji and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3025
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 342, 380, 395, 412
High Courts13 Mar 2008
Nand Kishore Vs Judge, Labour Court and Others
Rajasthan High Court · (2008) 3 RLW 1940
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts13 Mar 2008Dismissed
State of Rajasthan and Others Vs Judge, Labour Court No. 2 and Another
Rajasthan High Court · (2008) 3 RLW 2298
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25, 25F
High Courts13 Mar 2008
Rishipal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 5 RCR(Criminal) 236 : (2008) 4 RLW 3123
Penal Code, 1860 (IPC) — Section 302, 34Prisons Act, 1894 — Section 12, 59
High Courts13 Mar 2008Dismissed
Abdul Karim and Another Vs Abdul Sattar
Rajasthan High Court · (2008) 03 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts12 Mar 2008Allowed
Devi Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 118 FLR 985 : (2008) 3 RLW 2023
Constitution of India, 1950 — Article 226
High Courts12 Mar 2008Allowed
Bharat @ Bharat Ram Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0095
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2, 52, 53Penal Code, 1860 (IPC) — Section 377
High Courts12 Mar 2008Allowed
Gaurav Gautam Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0087
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2, 52, 53Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts12 Mar 2008Dismissed
Smt. Vimal Rai and Dr. R.P. Rao Vs Gulab Singh and Another R.S.R.T.C. Vs Dr. (Smt.) Vimal Rai and Others and Dr. R.P. Rao and Others
Rajasthan High Court · (2008) 03 RAJ CK 0080
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts12 Mar 2008Allowed
Naresh Kachi Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0040
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2, 52, 53Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2008
Shri Barda Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 332
Land Acquisition Act, 1984 — Section 18
High Courts11 Mar 2008Dismissed
Rajasthan State Road Transport Corporation and Another Vs Ram Krishan Bhatt
Rajasthan High Court · (2008) 4 RLW 2793
High Courts11 Mar 2008Dismissed
Gom Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0109
High Courts11 Mar 2008Dismissed
Mehmood and Aamin Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 299, 319, 397, 401Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 341
High Courts10 Mar 2008Dismissed
Jagdev Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 03 RAJ CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Mar 2008
Mansha Ram and Another Vs Board of Revenue and Others
Rajasthan High Court · (2008) 3 WLN 113
Rajasthan Tenancy Act, 1955 — Section 230
High Courts10 Mar 2008Dismissed
Pawan Singh and Others Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 201, 304B, 406, 498A
High Courts10 Mar 2008Dismissed
Chhail Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0072
Rajasthan Tenancy Act, 1955 — Section 232, 42(b)