High Courts05 Mar 2008Dismissed
State of Rajasthan and Another Vs Tej Singh Shekhawat
Rajasthan High Court · (2009) 1 RLW 163 : (2009) 3 SLR 587
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,270 of 2,241
High Courts05 Mar 2008Dismissed
Children's Garden Play School Education Society Vs Raj. Non-Government Educational Institution Tribunal and Others
Rajasthan High Court · (2009) 1 RLW 169
Constitution of India, 1950 — Article 227
High Courts04 Mar 2008
Rakesh Joshi Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 23, 302, 34, 380, 392
High Courts04 Mar 2008Dismissed
Commissioner of Income Tax Vs Ms. Hindustan Zinc Ltd.
Rajasthan High Court · (2009) 221 CTR 639 : (2010) 326 ITR 474 : (2008) 171 TAXMAN 159
Income Tax Act, 1961 — Section 43Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976 — Section 10, 11, 4, 7
High Courts04 Mar 2008
Roop Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 323
High Courts04 Mar 2008Dismissed
Ms. Shilpa Badala and Others Vs The State and Another
Rajasthan High Court · (2008) 03 RAJ CK 0053
Constitution of India, 1950 — Article 15, 16
High Courts04 Mar 2008Dismissed
Deva Ram and Others Vs The Addl. District Judge and Others
Rajasthan High Court · AIR 2008 Raj 174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Mar 2008Allowed
Anil Kumar Vs State and Madan Lal
Rajasthan High Court · (2008) 03 RAJ CK 0050
Penal Code, 1860 (IPC) — Section 408, 420Probation of Offenders Act, 1958 — Section 4
High Courts04 Mar 2008Dismissed
RFC Vs Ram Ratan and Another
Rajasthan High Court · AIR 2008 Raj 98
Limitation Act, 1963 — Section 5State Financial Corporations Act, 1951 — Section 31
High Courts04 Mar 2008
Abdul Sattar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 1899
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts04 Mar 2008Dismissed
Kanhaiya Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 3220 : (2008) 4 RCR(Criminal) 698 : (2008) 3 RLW 2555
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 405, 406, 498A
High Courts03 Mar 2008Allowed
Classic Merchants Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0086
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts03 Mar 2008
Hans Colour Lab and Studio Vs Union of India (UOI)
Rajasthan High Court · (2008) 217 CTR 220 : (2008) 10 STR 355 : (2008) 15 STT 333 : (2009) 21 VST 197
Finance Act, 1994 — Section 76, 77, 78
High Courts03 Mar 2008Allowed
Kalu Ram Vs Ram Prasad and Others
Rajasthan High Court · (2008) 03 RAJ CK 0035
Civil Procedure Code, 1908 (CPC) — Section 141, 151Penal Code, 1860 (IPC) — Section 323, 427, 451
High Courts03 Mar 2008
Commissioner of Income Tax-Central Vs Upendra Kumar Soni Union of India (UOI) and Another Vs Income Tax Settlement Commission and Another
Rajasthan High Court · (2008) 03 RAJ CK 0027
Income Tax Act, 1961 — Section 132B, 245B, 245D, 245F
High Courts03 Mar 2008Dismissed
Phool Chand Vs The Appellate Rent Tribunal and Others
Rajasthan High Court · AIR 2008 Raj 156 : (2008) 3 RLW 2670 : (2008) 3 WLN 552
High Courts29 Feb 2008
Bhagwan Dass Vs Satish Singh
Rajasthan High Court · (2008) ACJ 2025
Motor Vehicles Act, 1988 — Section 140
High Courts29 Feb 2008Dismissed
Hindustan Zinc Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (2008) 3 RLW 2426
Rajasthan Sales Tax Act, 1994 — Section 30, 58, 58(1)
High Courts29 Feb 2008
Modi Alkalies and Chemicals Ltd. and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2879
Criminal Procedure Code, 1973 (CrPC) — Section 200, 401, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A, 2Employees State Insurance Act, 1948 — Section 40
High Courts28 Feb 2008Allowed
Khem Chand Vs The State of Rajasthan and Another
Rajasthan High Court · (2008) 02 RAJ CK 0059
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7A