High Courts22 Jan 2008Allowed
Raju Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2096
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,278 of 2,241
High Courts22 Jan 2008
Oriental Insurance Company Ltd. Vs Dhanna Ram and Others
Rajasthan High Court · (2008) 1 WLN 541
Motor Vehicles Act, 1988 — Section 140
High Courts21 Jan 2008Dismissed
Union of India (UOI) Vs Dhara Singh and Another
Rajasthan High Court · (2008) 117 FLR 719
Workmens Compensation Act, 1923 — Section 10
High Courts21 Jan 2008
Satya Narayan @ Sattu Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2106
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts21 Jan 2008Allowed
Rakesh Bhandari (Dr.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 RLW 1963
Constitution of India, 1950 — Article 226
High Courts21 Jan 2008
Santosh Devi (Smt.) and Others Vs Sohan Lal and Others
Rajasthan High Court · (2008) 3 WLN 419
Motor Vehicles Act, 1988 — Section 173
High Courts21 Jan 2008Allowed
Nawab Khan Vs State Of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0003
Industrial Disputes Act, 1947 — Section 12
High Courts18 Jan 2008
Shankar Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 317
Rajasthan Tenancy Act, 1955 — Section 15AAA, 232
High Courts18 Jan 2008
Commissioner of Income Tax Vs Mantra Tantra Yantra Vigyan
Rajasthan High Court · (2008) 214 CTR 685 : (2008) 300 ITR 140
Income Tax Act, 1961 — Section 4(3)(vii)
High Courts18 Jan 2008
Commissioner of Income Tax Vs Mangilal Rameshwar Lal
Rajasthan High Court · (2008) 214 CTR 696 : (2009) 312 ITR 179
Income Tax Act, 1961 — Section 129, 132, 132A, 142, 158BB
High Courts18 Jan 2008Dismissed
General Manager HMT Ltd. and Another Vs Damodar Prasad Agarwal (through LRs.)
Rajasthan High Court · (2008) 2 RLW 1569
Constitution of India, 1950 — Article 226, 227, 311
High Courts18 Jan 2008
Surendra Singh Vs Manohar Singh and Others
Rajasthan High Court · (2008) 2 WLN 313
High Courts18 Jan 2008Dismissed
Jaipur Development Authority Vs Beni Das Agrawal and Others
Rajasthan High Court · (2008) 3 RLW 1968
Jaipur Development Authority Act, 1982 — Section 30
High Courts17 Jan 2008
LRs. of Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 411
Rajasthan Tenancy Act, 1955 — Section 232
High Courts17 Jan 2008
Maharaj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1551
Constitution of India, 1950 — Article 226, 311
High Courts17 Jan 2008Allowed
Gani Mohammad Vs State
Rajasthan High Court · (2008) 01 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 457Penal Code, 1860 (IPC) — Section 120B, 341, 392, 414
High Courts17 Jan 2008Dismissed
Smt. Guddi Devi Vs Ram Kishore through his legal heirs and Shri Durga Prasad
Rajasthan High Court · (2008) 01 RAJ CK 0081
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts17 Jan 2008Dismissed
Commissioner of Income Tax Vs VTC Leasing and Finance Ltd.
Rajasthan High Court · (2008) 215 CTR 51 : (2010) 323 ITR 514
Income Tax Act, 1961 — Section 145, 64
High Courts17 Jan 2008
Udai Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1695
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts17 Jan 2008
Commissioner of Income Tax Vs Ramdass Sarraf
Rajasthan High Court · (2008) 01 RAJ CK 0059