High Courts10 Jan 2008Dismissed
Purshottam and Others Vs Narain and Others
Rajasthan High Court · AIR 2008 Raj 154
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,280 of 2,241
High Courts09 Jan 2008Dismissed
Prahlad Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 777
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts09 Jan 2008Allowed
Lokesh Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 RLW 1418
Constitution of India, 1950 — Article 14
High Courts08 Jan 2008
Harminder Kaur (Smt.) Vs Dr. Yogendra Taneja
Rajasthan High Court · (2008) 2 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts08 Jan 2008Dismissed
Hawaldar Birda Ram Burdak Vs Mohan Lal
Rajasthan High Court · (2008) 01 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jan 2008Dismissed
Devi Singh and Others Vs Mahesh and Others
Rajasthan High Court · (2008) 01 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Jan 2008
Harvindra Singh Vs The P.O., Rent Tribunal and Another
Rajasthan High Court · (2008) WLC 495 : (2008) 2 WLN 97
High Courts08 Jan 2008
Dhuji Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1614
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Jan 2008
Gopal Ram Gumani Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 254
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts07 Jan 2008
Panna Lal Sharma Vs Rameshwar Lal Choudhary and Another
Rajasthan High Court · (2009) 1 ALD(Cri) 12 : (2008) 3 BC 134
Criminal Procedure Code, 1973 (CrPC) — Section 256, 394Negotiable Instruments Act, 1881 (NI) — Section 133, 138
High Courts07 Jan 2008Dismissed
Ram Raghunath B. Mantri Vs Pawan Kumar and Others
Rajasthan High Court · (2008) 01 RAJ CK 0089
Succession Act, 1925 — Section 372, 384
High Courts07 Jan 2008Dismissed
Prabhu Dayal and Another Vs Radhey Shyam Swami and Others
Rajasthan High Court · (2008) 01 RAJ CK 0079
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 16
High Courts07 Jan 2008Dismissed
Khairati and Others Vs He Land Acquisition Officer, UIT and Others
Rajasthan High Court · (2008) 01 RAJ CK 0073
Land Acquisition Act, 1894 — Section 18, 31, 54
High Courts07 Jan 2008Dismissed
Dr. Sahib Ram Giri Vs Income Tax Officer and Others
Rajasthan High Court · (2008) 218 CTR 268 : (2008) 301 ITR 294
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148
High Courts07 Jan 2008Allowed
Sha Champalal Jawaharlal Vs Union Of India (UOI)
Rajasthan High Court · (2008) 01 RAJ CK 0010
Railway Claims Tribunal Act, 1987 — Section 23
High Courts04 Jan 2008Dismissed
Prem Chand Jain Vs The Rajasthan Financial Corporation and Another
Rajasthan High Court · (2008) 01 RAJ CK 0095
State Financial Corporations Act, 1951 — Section 30, 31, 32
High Courts04 Jan 2008Allowed
Narsingh Taneja Vs Brij Kishore Sharma and Others
Rajasthan High Court · (2008) 01 RAJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11Rajasthan Rent Control Act, 2001 — Section 9
High Courts04 Jan 2008
Bhagwat Prasad Gupta Vs Shri Kishan Meena
Rajasthan High Court · (2008) 01 RAJ CK 0074
Specific Relief Act, 1963 — Section 6
High Courts04 Jan 2008Dismissed
Bhoori Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1566
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
High Courts04 Jan 2008Dismissed
Gurdeep Singh and Others Vs State of Ors.
Rajasthan High Court · (2008) 01 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482