High Courts17 Dec 2007Dismissed
Rameshwar Soni Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2008) 214 CTR 398 : (2009) 316 ITR 361
Income Tax Act, 1961 — Section 139, 158BB, 158BC, 260A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,282 of 2,241
High Courts13 Dec 2007Allowed
Laxmi Engineering Industries Vs Income Tax Officer
Rajasthan High Court · (2007) 12 RAJ CK 0058
High Courts13 Dec 2007Dismissed
Dilip Singh Solanki and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 12 RAJ CK 0042
Constitution of India, 1950 — Article 226PHARMACY ACT, 1948 — Section 30, 31, 32, 33, 36
High Courts13 Dec 2007Allowed
State of Rajasthan and Others Vs Raniwas Porwal
Rajasthan High Court · (2008) 2 RLW 1270
Constitution of India, 1950 — Article 14
High Courts13 Dec 2007Allowed
Brij Prakash and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 12 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts13 Dec 2007Dismissed
Commissioner of Income Tax Vs Kanhaiyalal
Rajasthan High Court · (2008) 214 CTR 611 : (2008) 299 ITR 19
Income Tax Act, 1961 — Section 115WD, 115WE, 132, 139, 142
High Courts11 Dec 2007
Harpal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 58
Constitution of India, 1950 — Article 226
High Courts11 Dec 2007Allowed
Amrit Kumar Garg Vs Addl. District Judge No. 3 and Another
Rajasthan High Court · (2008) 2 RLW 1547
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts11 Dec 2007
Ram Kishan Meena Vs State and Others
Rajasthan High Court · (2007) 12 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts11 Dec 2007Dismissed
G.P. Agrawal and Others Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2008) 2 RLW 1537
Constitution of India, 1950 — Article 14, 16, 309Road Transport Corporations Act, 1950 — Section 38
High Courts11 Dec 2007Dismissed
Sunil Sooji Vs State
Rajasthan High Court · (2007) 12 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302
High Courts10 Dec 2007Allowed
Narayan Lal Bagra and Another Vs Hanuman Sharma and Others
Rajasthan High Court · (2007) 12 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts10 Dec 2007Allowed
Shambhu Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 12 RAJ CK 0010
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Dec 2007
Harish and Another Vs Roshan Baheti
Rajasthan High Court · (2008) 2 WLN 281
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Dec 2007
Vijay Laxmi (Smt.) and Others Vs Indian Red Cross Society and Others
Rajasthan High Court · (2008) 3 WLN 166
High Courts07 Dec 2007Dismissed
Shaitan Vs Ajmer Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2008) 2 RLW 1429
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 82
High Courts07 Dec 2007
Kamal Kishore Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1810 : (2008) 1 RLW 192
Constitution of India, 1950 — Article 14, 246, 323BGeneral Clauses Act, 1897 — Section 6
High Courts07 Dec 2007
Eastern Track Udyog Pvt. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2007) 12 RAJ CK 0034
Arbitration and Conciliation Act, 1996 — Section 11
High Courts07 Dec 2007Dismissed
Sandeep Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 613
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Dec 2007
Sarvoday Construction Vs State and Another
Rajasthan High Court · (2007) 12 RAJ CK 0008
Arbitration and Conciliation Act, 1996 — Section 11