High Courts11 Feb 2009Dismissed
Rajasthan Public Service Commission Vs Rakesh Ramawat and Another
Rajasthan High Court · (2009) 3 RLW 1857
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,223 of 2,241
High Courts10 Feb 2009Allowed
Bhairu Lal Buddhgai Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 33 WLN 215
High Courts10 Feb 2009Dismissed
Jag Mohan Vs State
Rajasthan High Court · (2009) 02 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Feb 2009Allowed
Bal Kishan Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 02 RAJ CK 0065
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts10 Feb 2009Dismissed
Radhey Shyam and Others Vs Banshidhar and Others
Rajasthan High Court · (2009) 02 RAJ CK 0029
Constitution of India, 1950 — Article 227
High Courts10 Feb 2009Dismissed
Jasveer Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 5 RCR(Criminal) 349 : (2009) 3 RLW 1945
Criminal Procedure Code, 1973 (CrPC) — Section 436, 438Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Feb 2009Dismissed
Sajjan Singh Vs State Public Information Officer and Others
Rajasthan High Court · (2009) 3 RLW 2660
Right to Information Act, 2005 — Section 8
High Courts09 Feb 2009Allowed
Desraj Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 205
High Courts09 Feb 2009Dismissed
Commissioner (The), Kendriya Vidyalaya Sangathan and Others Vs Hem Chand and Others
Rajasthan High Court · (2009) 2 RLW 1301
Constitution of India, 1950 — Article 226
High Courts09 Feb 2009
Parimal Prasad Vs Yogesh Saini and Others
Rajasthan High Court · (2009) 3 WLN 111
High Courts09 Feb 2009Allowed
Jai Narayan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0010
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts06 Feb 2009Dismissed
The Oriental Insurance Co. Ltd. Vs Tej Paras Associates and Exports Pvt. Ltd.
Rajasthan High Court · (2009) 2 WLN 14
Arbitration and Conciliation Act, 1996 — Section 34, 37Limitation Act, 1963 — Section 14
High Courts06 Feb 2009Dismissed
Mahendra and Others Vs Rawata Ram (by L.Rs.) and Another
Rajasthan High Court · AIR 2009 Raj 98 : (2011) 7 RCR(Civil) 1416
Limitation Act, 1963 — Section 5
High Courts06 Feb 2009Dismissed
Raja Ram Vs Shekhar and Others
Rajasthan High Court · (2009) 3 RLW 1935
Civil Procedure Code, 1908 (CPC) — Section 100, 152
High Courts06 Feb 2009Allowed
Gyaneshwar Bhati Vs Balu Ram and Others
Rajasthan High Court · AIR 2009 Raj 94 : (2009) 2 RLW 1426
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Feb 2009Allowed
Sandeep Jain Vs Smt. Anita Devi
Rajasthan High Court · (2009) 02 RAJ CK 0118
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2009
Kali Charan Vs Smt. Puneet Gautam and Others
Rajasthan High Court · (2009) 2 WLN 553
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Feb 2009
Udai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 341 : (2009) 7 SLR 783
Penal Code, 1860 (IPC) — Section 366, 376
High Courts05 Feb 2009
Vidhya Vs Jagdish
Rajasthan High Court · (2009) 2 WLN 577
Criminal Procedure Code, 1973 (CrPC) — Section 125