High Courts17 Feb 2009
State and Another Vs Mahavir Pr. Goyal and Another
Rajasthan High Court · (2009) 02 RAJ CK 0060
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,221 of 2,241
High Courts17 Feb 2009
Commissioner of Income Tax Vs Ajit Kumar Arya
Rajasthan High Court · (2009) 180 TAXMAN 333
Income Tax Act, 1961 — Section 2, 256, 45
High Courts17 Feb 2009
Geedha and Others Vs M.K. Kumawat and Another
Rajasthan High Court · (2009) 02 RAJ CK 0053
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Feb 2009Allowed
Poonam Chand Panchariya Vs The Judge, Industrial Disputes Tribunal and Labour Court and Another
Rajasthan High Court · (2009) 2 WLN 54
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts17 Feb 2009Allowed
Pawan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0031
Rajasthan Co-operative Societies Act, 1965 — Section 32
High Courts17 Feb 2009Allowed
Gajsinghpur Kraya Vikraya Sahakari Samiti Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0022
High Courts16 Feb 2009Dismissed
Cheta Ram Vs Vijay Singh and Others
Rajasthan High Court · (2009) 02 RAJ CK 0160
Army Act, 1950 — Section 164, 71
High Courts16 Feb 2009Allowed
Bhanwar Lal Inani Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 WLN 277
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 23, 30
High Courts16 Feb 2009Allowed
Mohd. Umar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0140
High Courts16 Feb 2009
Madan Singh and Another Vs Jai Narayan Vyas University and Others
Rajasthan High Court · (2009) 02 RAJ CK 0067
High Courts16 Feb 2009Allowed
Bulaki Dass Vs Ram Swaroop
Rajasthan High Court · (2009) 2 RLW 1175 : (2009) 1 WLN 64
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6), 19A
High Courts16 Feb 2009Dismissed
Roopi and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3345
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Feb 2009Dismissed
Lala Ram Vs Shri Dhalji through LRs. and Others
Rajasthan High Court · (2009) 2 WLN 356
Specific Relief Act, 1963 — Section 6
High Courts16 Feb 2009Allowed
Kanti Lal Ojha Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0020
Rajasthan Agriculture Produce Market (Market Committee Employees) Service Rules, 1975 — Rule 64I(6)(b)
High Courts16 Feb 2009
M/s. United Construction Company Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0009
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226(3)Limitation Act, 1963 — Section 5
High Courts13 Feb 2009Allowed
Roop Kishore Dixit Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2009) 2 WLN 305
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47(1)
High Courts13 Feb 2009Dismissed
Anita Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 410 : (2009) 2 RLW 1024
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 376
High Courts13 Feb 2009Dismissed
Jankilal and Others Vs The State of Rajasthan
Rajasthan High Court · (2009) 02 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 21, 30, 35
High Courts13 Feb 2009Allowed
Munshi Ram Tutlani and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1337
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 304B, 306, 307, 326
High Courts12 Feb 2009Dismissed
Ram Singh Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2010) 1 RLW 185
Industrial Disputes Act, 1947 — Section 33(2)(b)