High Courts19 Feb 2009
State of Rajasthan Vs Gani Mohd.
Rajasthan High Court · (2010) 1 RLW 59
Criminal Procedure Code, 1973 (CrPC) — Section 318Penal Code, 1860 (IPC) — Section 279, 304A
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Rajasthan High Court judgments
44,813 judgments · page 1,220 of 2,241
High Courts19 Feb 2009
Commissioner of Gift Tax Vs Smt. Triveni Devi
Rajasthan High Court · (2009) 225 CTR 231 : (2010) 323 ITR 522
Gift Tax Act, 1958 — Section 15(2), 26(1)
High Courts19 Feb 2009Allowed
Nathmal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 02 RAJ CK 0121
High Courts19 Feb 2009Dismissed
Smt. Girdhar Kaur Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0111
Rajasthan Public Trusts Act, 1959 — Section 13, 18, 18(1)(i), 18(1)(viii), 2(11)
High Courts19 Feb 2009
CGT Vs Smt. Triveni Devi
Rajasthan High Court · (2009) 02 RAJ CK 0049
Gift Tax Act, 1958 — Section 26(1)
High Courts19 Feb 2009
Commissioner of Income Tax Vs Pionior Minerals
Rajasthan High Court · (2009) 315 ITR 223 : (2009) 184 TAXMAN 189
Income Tax Act, 1961 — Section 256
High Courts18 Feb 2009Allowed
Kapaleshwar Mahadev Vs Balak Das and Others
Rajasthan High Court · (2009) 02 RAJ CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Feb 2009Allowed
Rajvan Devi (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 5 SLR 575 : (2009) 2 WLN 273
Army Act, 1950 — Section 106Evidence Act, 1872 — Section 108
High Courts18 Feb 2009Dismissed
Associate Stone Industries (Kota) Ltd. Vs Shakaut Ali and others
Rajasthan High Court · (2009) 2 WLN 462
Industrial Disputes Act, 1947 — Section 12(4)
High Courts17 Feb 2009
Commissioner of Income Tax, Jaipur Vs Omnarain Somani
Rajasthan High Court · (2009) 02 RAJ CK 0172
Income Tax Act, 1961 — Section 2, 256(1), 256(2), 45
High Courts17 Feb 2009Dismissed
Megh Singh Arya Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 RLW 3141
Criminal Procedure Code, 1973 (CrPC) — Section 161Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Feb 2009Dismissed
Ram Lal Vs Mohan Lal
Rajasthan High Court · (2009) 4 RLW 3502
General Clauses Act, 1897 — Section 6
High Courts17 Feb 2009Allowed
Chaju Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3180
Criminal Procedure Code, 1973 (CrPC) — Section 235, 360, 361Penal Code, 1860 (IPC) — Section 147, 341Protection of Civil Rights Act, 1955 — Section 4, 7
High Courts17 Feb 2009Allowed
Prahlad Kumar Vs Kishan Chand and Others
Rajasthan High Court · AIR 2009 Raj 73 : (2009) 3 RLW 2441
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 14, 15, 19
High Courts17 Feb 2009Allowed
Arti Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0104
High Courts17 Feb 2009
Sister Aruna Vs The State of Rajasthan
Rajasthan High Court · (2009) 02 RAJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 205, 419, 463, 465, 466
High Courts17 Feb 2009Dismissed
Raja Ram Vs Rajasthan Agriculture University and Others
Rajasthan High Court · (2009) 02 RAJ CK 0089
Constitution of India, 1950 — Article 14
High Courts17 Feb 2009
Commissioner of Income Tax Vs Paramhans Ashram
Rajasthan High Court · (2009) 315 ITR 220
Income Tax Act, 1961 — Section 11, 2, 256
High Courts17 Feb 2009
Oswal Kanya Shiksha Pracharini Sanstha Unit Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0063
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 16(2)