High Courts12 Feb 2009Allowed
Shiv Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 136
Penal Code, 1860 (IPC) — Section 142, 148, 336
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,222 of 2,241
High Courts12 Feb 2009Allowed
Mukhtiar Singh Vs Board of Revenue and Others
Rajasthan High Court · (2009) 2 WLN 279
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 10, 13, 15
High Courts12 Feb 2009
Commissioner of Wealth Tax Vs Smt. Bhanwari Devi and Others
Rajasthan High Court · (2009) 224 CTR 34 : (2009) 313 ITR 427
Wealth Tax Act, 1957 — Section 5(1)(xxxi)
High Courts12 Feb 2009Dismissed
Laxmi Narayan Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1541
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 32
High Courts12 Feb 2009Allowed
Ramswaroop Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 165
Arms Act, 1959 — Section 13(3)Constitution of India, 1950 — Article 226
High Courts12 Feb 2009
Rajasthan State Road Transport Corporation and Another Vs Satya Narain Soni and Another
Rajasthan High Court · (2009) 02 RAJ CK 0073
Industrial Disputes Act, 1947 — Section 11A
High Courts12 Feb 2009Allowed
Rameshwarlal Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1577
Constitution of India, 1950 — Article 14, 16, 20, 21, 226
High Courts12 Feb 2009
Shanti Devi Meena (Smt.) and Others Vs Harphool and Others
Rajasthan High Court · (2009) 02 RAJ CK 0062
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Feb 2009Allowed
Shahjad Ali and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) CriLJ 3400 : (2011) 7 RCR(Criminal) 1272 : (2009) 4 RLW 3185 : (2009) 4 WLN 565
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Feb 2009Dismissed
Avinash Daulatram Majshram (Dr.) Vs State and Another
Rajasthan High Court · (2010) 2 RLW 1554
Constitution of India, 1950 — Article 341, 342
High Courts12 Feb 2009
Commissioner of Income Tax Vs Tara Devi
Rajasthan High Court · (2009) 183 TAXMAN 283
High Courts12 Feb 2009Allowed
Shanti Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 1863 : (2009) 8 SLR 655
Constitution of India, 1950 — Article 136, 227
High Courts12 Feb 2009
Commissioner of Wealth Tax Vs Manna Lal Surana
Rajasthan High Court · (2009) 02 RAJ CK 0002
High Courts12 Feb 2009
Commissioner of Wealth Tax Vs Manna Lal
Rajasthan High Court · (2009) 02 RAJ CK 0001
Wealth Tax Act, 1957 — Section 2(m), 5, 5(1)(4), 5(1)(xxxii)
High Courts11 Feb 2009
Smt. Kesar Devi Vs Commissioner of Income Tax (No. 1)
Rajasthan High Court · (2010) 321 ITR 341
Income Tax Act, 1961 — Section 256(1)
High Courts11 Feb 2009Dismissed
Managing Committee (The) and Others Vs Ram Phool Meena and Others
Rajasthan High Court · (2010) 124 FLR 332 : (2009) 4 RLW 2997
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts11 Feb 2009
Smt. Kesar Devi Vs Commissioner of Income Tax
Rajasthan High Court · (2009) 227 CTR 621 : (2010) 321 ITR 241
Income Tax Act, 1961 — Section 148, 149
High Courts11 Feb 2009
Priti Khatri (Smt.) and Others Vs Chhotu Lal and Others
Rajasthan High Court · (2009) 02 RAJ CK 0141
High Courts11 Feb 2009Allowed
Mange Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 RLW 1932
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 376
High Courts11 Feb 2009Dismissed
The State of Rajasthan and Others Vs Shri Sita Ram Choudhary
Rajasthan High Court · (2009) 02 RAJ CK 0097
Civil Procedure Code, 1908 (CPC) — Section 96