High Courts05 Feb 2009Dismissed
Agarwal Trading Co. and Another Vs Latoor Lal
Rajasthan High Court · (2009) 4 RLW 3047
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,224 of 2,241
High Courts05 Feb 2009
Commissioner of Wealth Tax Vs Hiro J. Nagpal
Rajasthan High Court · (2009) 223 CTR 414 : (2009) 313 ITR 28 : (2009) 181 TAXMAN 168
Income Tax Act, 1961 — Section 22, 23, 24, 25, 26Wealth Tax Act, 1957 — Section 16(3), 17
High Courts05 Feb 2009Dismissed
Commercial Taxes Officer, Anti Evasion Vs Udaipur Chemicals and Ferlitizers Pvt. Ltd.
Rajasthan High Court · (2009) 2 RLW 1846 : (2009) 12 Vat Reporter 32
Essential Commodities Act, 1955 — Section 3
High Courts05 Feb 2009
Trilok Chand Vs National Insurance Company
Rajasthan High Court · (2009) 3 RLW 2572
High Courts05 Feb 2009
Shiv Narain Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2517
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B, 114
High Courts05 Feb 2009
Asstt. Commercial Taxes Officer Vs Sanjay Granites
Rajasthan High Court · (2009) 12 Vat Reporter 34
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts05 Feb 2009Allowed
Girdhari Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1305
Hindu Marriage Act, 1955 — Section 13B
High Courts05 Feb 2009Dismissed
Sanjay Bhandari Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 2291 : (2010) 6 RCR(Criminal) 2635 : (2009) 2 RLW 1460 : (2009) 1 WLN 116
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 199, 203, 204, 227, 239Insecticides Act, 1968 — Section 29
High Courts05 Feb 2009Dismissed
Agarwal Trading Co. and Another Vs Nawal Kishore, Latoor Lal and Babu Lal
Rajasthan High Court · (2010) 1 RCR(Civil) 398 : (2009) 4 RLW 3109
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Feb 2009Dismissed
Ganpat and Others Vs Mangla Ram and Others
Rajasthan High Court · (2009) 4 RLW 3041
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts04 Feb 2009Allowed
Mahesh Chand (Deceased) through LRs. Vs Manohari Devi and Others
Rajasthan High Court · (2010) 2 RLW 1048 : (2009) 3 RLW 1979
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20
High Courts04 Feb 2009
Mahendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 1905
Rajasthan Municipalities Act, 1959 — Section 63(1)
High Courts04 Feb 2009Allowed
Liyakat Ali and Others Vs State
Rajasthan High Court · (2009) 2 RLW 1263
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 174, 201, 299, 302, 304B
High Courts04 Feb 2009Dismissed
Municipal Board Pushkar Vs Jagat Singh Rathore and Another
Rajasthan High Court · (2009) 02 RAJ CK 0112
Rajasthan Municipalities Act, 1959 — Section 285, 285(1)
High Courts04 Feb 2009Dismissed
Arun Kumar Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2577
High Courts04 Feb 2009Allowed
Gura Singh and Another Vs State
Rajasthan High Court · (2009) 4 RLW 2910
Criminal Procedure Code, 1973 (CrPC) — Section 149, 225, 226, 232, 233Penal Code, 1860 (IPC) — Section 109, 149, 201, 302, 303
High Courts04 Feb 2009
Lalita (Ku.) Vs Mahendra Kumar and Others
Rajasthan High Court · (2009) 3 WLN 61
Motor Vehicles Act, 1988 — Section 140
High Courts04 Feb 2009Dismissed
Mukundlal Gupta and Hindustan Copper Ltd. Vs The Judge, Labour Court and Another
Rajasthan High Court · (2009) 02 RAJ CK 0036
Penal Code, 1860 (IPC) — Section 161
High Courts04 Feb 2009Allowed
Bhagwati Lal Sharma Vs Judge, Labour Court, Bharatpur and others
Rajasthan High Court · (2009) 121 FLR 212
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Feb 2009Allowed
Dashrath Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 407 : (2009) 2 RLW 1416
Penal Code, 1860 (IPC) — Section 380, 457