High Courts03 Feb 2009Dismissed
Rishiraj Sharma, Achal Sharma and Jitendra Meena Vs Raj. University of Health Sciences and Another
Rajasthan High Court · (2009) 02 RAJ CK 0113
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,225 of 2,241
High Courts02 Feb 2009
Rajasthan State Road Transport Corporation Vs Raj Singh and others
Rajasthan High Court · (2009) 121 FLR 214
High Courts02 Feb 2009Dismissed
Jamna Lal Vs Prajendra Nahar and Another
Rajasthan High Court · (2009) 3 RLW 1941 : (2009) 1 WLN 160
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 68
High Courts02 Feb 2009Dismissed
Dr. Shrigopal Baheti Vs Vasudev Devnani and Others
Rajasthan High Court · AIR 2009 Raj 65 : (2011) 7 RCR(Civil) 1345
Representation of the People Act, 1951 — Section 103, 117, 81, 82, 86
High Courts02 Feb 2009
Jugal Kishore and Another Vs Yunus Khan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 173
High Courts02 Feb 2009
Raj Laxmi Mahila Urban Cooperative Bank Ltd. (The) Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1398
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 200, 36, 482Penal Code, 1860 (IPC) — Section 120B, 193, 406, 420, 467
High Courts02 Feb 2009Allowed
Bhagwati Devi (Smt.) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 214
Constitution of India, 1950 — Article 226
High Courts02 Feb 2009
Sita Ram Meena Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 404
Penal Code, 1860 (IPC) — Section 406, 420
High Courts02 Feb 2009Allowed
Laxmi Dhar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0019
High Courts02 Feb 2009Dismissed
State of Rajasthan Vs Puran Singh
Rajasthan High Court · (2009) 2 WLN 200
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts30 Jan 2009Dismissed
Bhanwar Singh Vs Civil Judge (JD) and Others
Rajasthan High Court · (2009) 4 CivCC 618 : (2010) 6 RCR(Civil) 352 : (2009) 2 RLW 1321
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47Evidence Act, 1872 — Section 44
High Courts30 Jan 2009Allowed
Commissioner of Income Tax Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2009) 221 CTR 631 : (2010) 322 ITR 478
Income Tax Act, 1961 — Section 260A, 30, 31, 32, 37
High Courts30 Jan 2009Allowed
R.M. Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1469 : (2009) 2 WLN 542
High Courts30 Jan 2009Dismissed
Chhagan Lal Vs State
Rajasthan High Court · (2009) 2 RLW 1490
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 201, 302, 376, 377
High Courts29 Jan 2009Allowed
Smt. Sahnaz and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Jan 2009Dismissed
Kewal Chand Vs Civil Judge and Others
Rajasthan High Court · (2009) 2 WLN 171
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts29 Jan 2009Dismissed
Shri Sainik Kshetriya Mali Samaj Vs Shri Baba Ramdev Samiti and Others
Rajasthan High Court · (2009) 2 WLN 100
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Jan 2009Allowed
Gokul Chand Kesari Chand Vs Addl. District Judge and Others
Rajasthan High Court · (2009) 01 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts28 Jan 2009Allowed
Mohan Lal Vs Havaldar, Birda Ram Burdak and Another
Rajasthan High Court · (2009) 01 RAJ CK 0123
Transfer of Property Act, 1882 — Section 52
High Courts28 Jan 2009Allowed
Onkar Lal Vs U.I.T. and Others
Rajasthan High Court · (2009) 2 WLN 70
Evidence Act, 1872 — Section 65