High Courts25 Feb 2009
Rajendra Kumar Rakhecha Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 WLN 55
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,219 of 2,241
High Courts25 Feb 2009
Jasoda (Smt.) and Others Vs Mahendra Singh and Others
Rajasthan High Court · (2009) 3 RLW 2649
High Courts25 Feb 2009Allowed
Miss Panna Dhariwal Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 RLW 2775
Constitution of India, 1950 — Article 226
High Courts25 Feb 2009Dismissed
Chhote @ Chhotelal, Smt. Rampati, Jyoti Prasad and Hussain @ Zakir Hussain Vs State of Rajasthan
Rajasthan High Court · (2009) 02 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 169, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 40, 42, 43
High Courts25 Feb 2009Dismissed
Dharmesh Singh Vs Suresh
Rajasthan High Court · (2009) 02 RAJ CK 0095
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Feb 2009Allowed
Bhagwati Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0061
High Courts25 Feb 2009Allowed
Rajesh Kumar Bhati Vs Additional District Judge and Others
Rajasthan High Court · AIR 2009 Raj 137 : (2011) 7 RCR(Civil) 1522
Evidence Act, 1872 — Section 65, 66
High Courts25 Feb 2009Dismissed
Kapil Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3080
Legal Services Authorities Act, 1987 — Section 20, 21
High Courts24 Feb 2009Allowed
Central Board of Secondary Education Vs Shri Mohabbat Ali and Another
Rajasthan High Court · (2009) 4 RLW 3342
Manual of the Rules and Regulations of CBSE — Rule 15
High Courts24 Feb 2009Allowed
Shri Kela Devi Trust Vs State and Others
Rajasthan High Court · (2009) 02 RAJ CK 0107
Constitution of India, 1950 — Article 14
High Courts24 Feb 2009Dismissed
Kriya Vikriya Sahakari Samiti Vs Labour Court and Others
Rajasthan High Court · (2010) 3 LLJ 504 : (2009) 4 RLW 3271
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts24 Feb 2009Dismissed
Indian Oil Corporation Limited Vs Union of India (UOI)
Rajasthan High Court · AIR 2010 Raj 28
Railways Act, 1890 — Section 78B
High Courts24 Feb 2009Dismissed
Uttariya Rajasthan Sahakari Dugdh Uttpadak Sangh Ltd. Vs Rajesh and Others
Rajasthan High Court · (2009) 3 WLN 20
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts20 Feb 2009
Shankar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0075
Constitution of India, 1950 — Article 14, 16
High Courts20 Feb 2009Dismissed
Shyam Mahatma Vs Shri Babu Khan
Rajasthan High Court · (2009) 2 RLW 1495 : (2009) 1 WLN 110
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 106, 107
High Courts20 Feb 2009Allowed
Dr. Karan Singh Vs Vardhman Mahavir Open University Kota and Others
Rajasthan High Court · (2009) 02 RAJ CK 0054
Constitution of India, 1950 — Article 226, 32
High Courts20 Feb 2009Allowed
Basanti Lal Vs Ram Chander and Others
Rajasthan High Court · (2009) 2 RLW 1516 : (2009) 1 WLN 339
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(e)
High Courts19 Feb 2009
G.S. Sabla Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (2010) 1 RLW 585
Rajasthan Private Electricity Supply Undertaking (Acquisition) Act, 1975 — Section 11(1)
High Courts19 Feb 2009
CWT Vs Smt. Rani Roopraj Laxmi
Rajasthan High Court · (2010) 322 ITR 188
Wealth Tax Act, 1957 — Section 7(4)
High Courts19 Feb 2009
CWT Vs Rawal Rajeshwarsingh of Samod
Rajasthan High Court · (2010) 322 ITR 39
Wealth Tax Act, 1957 — Section 7(1), 7(4)