High Courts19 Apr 2010Dismissed
Jeevi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3580
Rajasthan (Recruitment of Dependent of Government Servant Dying while in Service) (Amendment) Rules, 1996 — Rule 5(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,157 of 2,241
High Courts16 Apr 2010Dismissed
Vikas Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2840
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 415, 420
High Courts16 Apr 2010Allowed
Smt. Gopi Shukla Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0057
High Courts16 Apr 2010Allowed
Smt. Kamlesh Sankhla Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0053
High Courts16 Apr 2010Allowed
Roop Narain Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0034
High Courts16 Apr 2010Dismissed
Babu Lal Vs Smt. Raj Kumari and Another
Rajasthan High Court · (2010) 04 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts16 Apr 2010Dismissed
Sukh Dev Vs Prakash Chandra L.Rs. of Late Sh. Jetha Ram Vs Nain Singh and Another Basant Lal Mehta and Another Vs Chandra Lal and Others Ramesh Kumar Vs Smt. Magi Bai
Rajasthan High Court · AIR 2010 Raj 153 : (2010) 4 RLW 3025 : (2010) 2 WLN 113
Civil Procedure Code, 1908 (CPC) — Section 115, 122, 125, 134, 141Constitution of India, 1950 — Article 225, 226, 227, 32GOVERNMENT OF INDIA ACT, 1915 — Section 19
High Courts16 Apr 2010
Shri Balaji Marbles Mines Vs State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0020
High Courts16 Apr 2010Allowed
Mohd. Asif and (7) Ors. and Shalvi Gupta and Others Vs Raj. Tech. Univ. and Others
Rajasthan High Court · (2010) 04 RAJ CK 0018
High Courts16 Apr 2010
J.P. Dadhich Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0006
High Courts15 Apr 2010Dismissed
Radhey Shyam Sharma Vs State of Rajasthan
Rajasthan High Court · (2010) 3 WLN 21
Penal Code, 1860 (IPC) — Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts15 Apr 2010
Karan Puri Vs State of Raj. and Others
Rajasthan High Court · (2010) 2 WLN 666
High Courts15 Apr 2010
Babulal, Ram Chandra @ Chandra Ram, Bhaga Ram and Pukh Raj Vs The State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 107, 125, 173Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 209
High Courts15 Apr 2010Dismissed
Chandra Prakash Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0056
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 323
High Courts15 Apr 2010Allowed
Indra Mal Vs The State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16, 7
High Courts13 Apr 2010
Rajasthan Public Service Commission Vs Abhijeet Singh Yadav
Rajasthan High Court · (2011) 130 FLR 446
Constitution of India, 1950 — Article 142
High Courts13 Apr 2010Allowed
Dr. Premlata Purohit and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3280
Constitution of India, 1950 — Article 15, 21, 309
High Courts13 Apr 2010Dismissed
Smt. Vinod Kanwar Vs The Union of India (UOI) and Others
Rajasthan High Court · (2010) 04 RAJ CK 0088
Constitution of India, 1950 — Article 226
High Courts13 Apr 2010Allowed
Gyan Prakash and Another Vs Dhanraj Deo Kishan and Another
Rajasthan High Court · (2010) 04 RAJ CK 0079
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts13 Apr 2010Dismissed
Ramswaroop and Sons Vs Union of India (UOI) and Another
Rajasthan High Court · (2010) 04 RAJ CK 0054
Arbitration Act, 1940 — Section 14, 17, 30, 39Civil Procedure Code, 1908 (CPC) — Section 96