High Courts08 Apr 2010Allowed
Nirmal Nahta and Others Vs State and Others
Rajasthan High Court · AIR 2010 Raj 122 : (2010) 2 WLN 543
Constitution of India, 1950 — Article 14, 243P, 243Q, 243ZF
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,159 of 2,241
High Courts08 Apr 2010Dismissed
Balwant Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0097
Arms Act, 1959 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 148, 302, 323, 324, 449
High Courts08 Apr 2010
Hansmukh and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts08 Apr 2010Allowed
Ghanshyam Lal Kala Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 04 RAJ CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts08 Apr 2010Allowed
Smt. Laxmi Dhoandiya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0058
High Courts07 Apr 2010
Sabir Khan Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0091
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts07 Apr 2010Dismissed
State of Rajasthan and Others Vs Ghanshyam Singh Saini
Rajasthan High Court · (2010) 04 RAJ CK 0066
High Courts07 Apr 2010Dismissed
Nila Tel Khudra Vikreta Sangh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 04 RAJ CK 0044
High Courts07 Apr 2010
Smt. Anuradha Sharma Vs Shri Naresh Kumar Sharma
Rajasthan High Court · (2010) 2 WLN 664
Criminal Procedure Code, 1973 (CrPC) — Section 482Family Courts Act, 1984 — Section 13B, 19
High Courts06 Apr 2010
Puran Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2782
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325
High Courts06 Apr 2010Allowed
Rajendra Kumar Vs Addl. District and Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2010) 04 RAJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Apr 2010
Hari Singh and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 2 WLN 667
Constitution of India, 1950 — Article 14, 21, 226, 227, 309Industrial Disputes Act, 1947 — Section 25, 25B
High Courts06 Apr 2010Dismissed
Jaipur Development Authority Vs The Appellate Tribunal, JDA and Others
Rajasthan High Court · (2010) 04 RAJ CK 0067
High Courts06 Apr 2010
K.K. Sharma (since deceased) through his legal representatives Smt. Saroj Sharma and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 04 RAJ CK 0059
High Courts06 Apr 2010Dismissed
Bhura Vs State of Rajasthan
Rajasthan High Court · (2010) 3 WLN 18
Penal Code, 1860 (IPC) — Section 302
High Courts06 Apr 2010
Ayub Ahmed Vs Divisional Commissioner and Another
Rajasthan High Court · (2010) 04 RAJ CK 0036
Penal Code, 1860 (IPC) — Section 34, 420, 468Probation of Offenders Act, 1958 — Section 12, 4, 8
High Courts05 Apr 2010
Nawab Ali Vs Estate Officer [Sub Divisional Officer] and Others
Rajasthan High Court · (2010) 3 WLN 4
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 5, 9
High Courts05 Apr 2010Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Devi Lal and Another
Rajasthan High Court · (2010) 3 WLN 2
High Courts05 Apr 2010Allowed
Nar Singh Vs State and Others
Rajasthan High Court · (2010) 3 WLN 16
Penal Code, 1860 (IPC) — Section 148, 149, 427, 436, 452
High Courts05 Apr 2010
Bajrang Lal Sharma and Another Vs State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0103