High Courts13 Apr 2010
United India Insurance Company Limited Vs Shri Kachra and Others
Rajasthan High Court · (2010) 04 RAJ CK 0014
Employees Compensation Act, 1923 — Section 30
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,158 of 2,241
High Courts13 Apr 2010Dismissed
Buta Singh Vs Anand Prakash
Rajasthan High Court · (2010) 04 RAJ CK 0002
Employees Compensation Act, 1923 — Section 30
High Courts12 Apr 2010Dismissed
R.S.E.B. Vs Moolchand and Others
Rajasthan High Court · (2010) 2 WLN 663
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(W), Order 47 Rule 1Land Acquisition Act, 1898 — Section 23(1)A
High Courts12 Apr 2010
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 3 WLN 7
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts12 Apr 2010Dismissed
United India Insurance Company Ltd. Vs Bhanwariya and Others
Rajasthan High Court · (2011) 2 RLW 1233
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 103
High Courts12 Apr 2010Dismissed
Pawan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3052 : (2011) 1 DMC 550 : (2010) 3 RCR(Criminal) 518 : (2010) 3 RLW 2064 : (2010) 3 WLN 22
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 120B, 304B, 306, 406, 498A
High Courts12 Apr 2010Dismissed
Khere Khan @ Kherdeen and Sheria Vs State of Raj. and Others
Rajasthan High Court · (2010) 04 RAJ CK 0064
Constitution of India, 1950 — Article 226
High Courts12 Apr 2010Dismissed
Govind Ram and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 04 RAJ CK 0061
Rajasthan Land Revenue Act, 1956 — Section 75
High Courts12 Apr 2010Dismissed
Divisional Mechanical Engineer, R.S.R.T.C. Vs Bahadur Singh and Another
Rajasthan High Court · (2010) 04 RAJ CK 0040
High Courts12 Apr 2010Dismissed
LRs of Late Shri Banshilal Vs Smt. Gori Bai and Another
Rajasthan High Court · (2010) 2 WLN 662
Limitation Act, 1963 — Section 5
High Courts12 Apr 2010Dismissed
Nemi Chand Dinesh Chand Vs General Manager, Northern Railway and Another
Rajasthan High Court · (2010) 3 WLN 11
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 103
High Courts09 Apr 2010Dismissed
Heera Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 2 RLW 1686
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)
High Courts09 Apr 2010Dismissed
Magan Singh Vs The General Manager, UCO Bank and Others
Rajasthan High Court · (2010) 04 RAJ CK 0101
High Courts09 Apr 2010Dismissed
Municipal Council Vs Nandlal
Rajasthan High Court · (2010) 04 RAJ CK 0062
Limitation Act, 1963 — Section 5
High Courts09 Apr 2010
Naresh Kumar Vs State and Others
Rajasthan High Court · (2010) 2 RLW 1656
Rajasthan Rent Control Act, 2001 — Section 15(4)
High Courts09 Apr 2010Dismissed
Basti Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0023
High Courts09 Apr 2010Allowed
Smt. Pawan Kumari Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0008
High Courts09 Apr 2010Dismissed
Rajendra Kumar Vasudev Vs The State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2010) 04 RAJ CK 0007
High Courts08 Apr 2010Dismissed
Cotton Corporation of India Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 LLJ 479 : (2011) LLR 74
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 25FFRajasthan High Court Ordinance, 1949 — Section 18
High Courts08 Apr 2010
Radhey Shyam Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 4 RLW 3159 : (2010) 6 SLR 260
Railway Protection Force Rules, 1987 — Rule 146.2, 146.3, 147, 153