High Courts22 Apr 2010Allowed
Banne Singh Vs Additional Civil Judge and Others
Rajasthan High Court · (2010) 2 RLW 1645
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,156 of 2,241
High Courts22 Apr 2010Dismissed
Rajendra Prasad Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0046
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 420, 471
High Courts22 Apr 2010Dismissed
RSRTC Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 3 LLJ 638
Employees State Insurance Act, 1948 — Section 75
High Courts22 Apr 2010Dismissed
Shri Megh Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0029
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts22 Apr 2010
Hari Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 RLW 3009 : (2010) 1 SLR 192
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 216, 241A, 251A(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 203, 204(4)
High Courts21 Apr 2010Allowed
Prakash Vs State and Others
Rajasthan High Court · (2010) 2 RLW 1662
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts21 Apr 2010Dismissed
Nathu @ Nathu Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0110
Penal Code, 1860 (IPC) — Section 302, 325
High Courts21 Apr 2010Dismissed
Nirmala Devi and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 3 RLW 2758 : (2010) 2 WLN 659
High Courts21 Apr 2010Allowed
Vinod Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 447
High Courts21 Apr 2010Dismissed
Anil Kumar @ Iqbal @ Shyam Sunder and Kapil Madan Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0052
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 489B, 489C
High Courts21 Apr 2010Dismissed
Matunda Gram Sewa Sahkari Samiti Ltd. Vs Ramnarayan and Another
Rajasthan High Court · (2010) 04 RAJ CK 0045
Constitution of India, 1950 — Article 12, 226
High Courts21 Apr 2010Dismissed
Goverdhan Lal Gayari Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 04 RAJ CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2010
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 65
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433Essential Commodities Act, 1955 — Section 16, 3, 7, 9
High Courts20 Apr 2010
Vimla Devi (Smt.) Vs The Ld. Additional District Judge No. 6 and Others
Rajasthan High Court · (2010) 2 RLW 1669
High Courts20 Apr 2010Allowed
Smt. Sadhana Vs JDA and Another
Rajasthan High Court · (2010) 04 RAJ CK 0035
Rajasthan Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 4
High Courts20 Apr 2010Dismissed
Himmat Singh and Others Vs State and Another
Rajasthan High Court · (2010) 04 RAJ CK 0030
High Courts20 Apr 2010
Dr. K.C. Gupta Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0017
High Courts20 Apr 2010
Damodar Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1642 : (2011) 1 RLW 899
Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13(7)Prevention of Food Adulteration Act, 1954 — Section 13, 16, 16(1), 3, 7
High Courts20 Apr 2010
Miraj Tradecom Pvt. Ltd. Vs None
Rajasthan High Court · (2010) 04 RAJ CK 0005
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Apr 2010
Ramjas Vs State
Rajasthan High Court · (2010) 04 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326