High Courts28 Apr 2010Dismissed
Ummed Ali Vs Shankar Lal and Another
Rajasthan High Court · (2010) 3 RLW 2752
Rajasthan Rent Control Act, 2001 — Section 23, 24
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,155 of 2,241
High Courts28 Apr 2010Dismissed
Chief Depot Manager, RSRTC and Another Vs Rajesh Bai and Others
Rajasthan High Court · (2010) 2 WLN 641
Motor Vehicles Act, 1988 — Section 163(A)
High Courts28 Apr 2010Dismissed
Tiger Continental Wildlife Resorts Lts. and Another Vs Dinesh Agarwal and Others
Rajasthan High Court · (2010) 2 WLN 643
Arbitration and Conciliation Act, 1996 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Apr 2010
Koja Ram Vs The State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 611
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43
High Courts26 Apr 2010Dismissed
Om Prakash and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2199
COMPANIES ACT, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 374, 384, 389Penal Code, 1860 (IPC) — Section 148, 149, 307, 308, 323
High Courts26 Apr 2010Dismissed
Ajay Kumar Nigam Vs Rashmi Nigam
Rajasthan High Court · (2011) 8 RCR(Criminal) 1588 : (2011) 1 RLW 863
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Apr 2010Allowed
Lali and Another Vs Ramkaran
Rajasthan High Court · (2010) 2 WLN 657
Guardians and Wards Act, 1890 — Section 9
High Courts23 Apr 2010
Smt. Rekha Agrawal Vs RFC and Others
Rajasthan High Court · (2010) 04 RAJ CK 0095
State Financial Corporations Act, 1951 — Section 29
High Courts23 Apr 2010
Bharti Hexacom Ltd. Vs The State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0042
High Courts23 Apr 2010Dismissed
Kartar Singh Vs Board of Revenue and Others
Rajasthan High Court · AIR 2010 Raj 136 : (2010) 2 WLN 363
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226, 227
High Courts23 Apr 2010Dismissed
State of Rajasthan Vs Bheem Singh and Others
Rajasthan High Court · (2010) 4 RLW 3067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts22 Apr 2010Dismissed
Laxmi Narain @ Lacchu @ Mukesh Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1791 : (2011) 1 RLW 868
Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482Penal Code, 1860 (IPC) — Section 380, 454
High Courts22 Apr 2010
Shiv Charan and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 579
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433Essential Commodities Act, 1955 — Section 16, 3, 7Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts22 Apr 2010
Smt. Resham Devi Vs State of Raj. and Others
Rajasthan High Court · (2010) 2 WLN 654
High Courts22 Apr 2010
Secretary, State Sainik Board Vs Bhanwar Lal Gurjar and Another
Rajasthan High Court · (2010) 04 RAJ CK 0112
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts22 Apr 2010
Dinesh Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0086
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Apr 2010Dismissed
Pradeep Kumar Jaswani Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0083
High Courts22 Apr 2010
Ram Narain Raigar and Another Vs The Principal, Govt. College and Another
Rajasthan High Court · (2010) 04 RAJ CK 0081
High Courts22 Apr 2010Dismissed
Sudbir Kumar Vs J.V.V.N.L. and Another
Rajasthan High Court · (2010) 2 WLN 655
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26