High Courts06 May 2010Allowed
In Re: Multimetals Ltd.
Rajasthan High Court · (2010) 103 SCL 352
Companies Act, 1956 — Section 101, 102, 103, 104, 105
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,154 of 2,241
High Courts06 May 2010Allowed
Bhanwar Singh Vs JVVNL
Rajasthan High Court · (2010) 05 RAJ CK 0040
Penal Code, 1860 (IPC) — Section 420, 468, 494
High Courts06 May 2010
Shri Devi (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2489
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 439, 498Evidence Act, 1872 — Section 27
High Courts06 May 2010Dismissed
Babu Lal Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3276
High Courts06 May 2010Allowed
Surendra Kumar and Others Vs Abdul Salim and Another
Rajasthan High Court · (2011) ACJ 1860
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 May 2010Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0045
Penal Code, 1860 (IPC) — Section 302
High Courts05 May 2010Dismissed
Jagdeep Singh Vs Manprit Kaur and Another
Rajasthan High Court · (2010) 2 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 May 2010
Rakesh Bhandari and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 05 RAJ CK 0058
Constitution of India, 1950 — Article 14
High Courts04 May 2010
Kashi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 05 RAJ CK 0057
Constitution of India, 1950 — Article 14, 15, 19, 21, 350
High Courts04 May 2010Allowed
Balu and Others Vs Municipal Council and Another Om Prakash and Others Vs State and Another
Rajasthan High Court · (2010) 05 RAJ CK 0029
Constitution of India, 1950 — Article 14
High Courts04 May 2010
Todarmal and Another Vs State
Rajasthan High Court · (2010) 4 RLW 3129
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 360, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 299(4), 300
High Courts03 May 2010Dismissed
Madan Mohan Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 05 RAJ CK 0056
High Courts03 May 2010Dismissed
Bhanwar Lal Vs Smt. Janki Devi and Another
Rajasthan High Court · (2010) 05 RAJ CK 0054
High Courts03 May 2010Dismissed
Prakash Chandra Nahar and Another Vs Subodh Kumar
Rajasthan High Court · (2010) 05 RAJ CK 0030
High Courts03 May 2010Dismissed
Sulzer Processors Pvt. Ltd. Vs The Commissioner of Central Excise and Another
Rajasthan High Court · (2010) 4 RLW 3304
Central Excises and Salt Act, 1944 — Section 35GIndustries (Development and Regulation) Act, 1951 — Section 11B, 29B
High Courts03 May 2010Allowed
Chuki Devi (Smt.) and Others Vs Laxminarayan
Rajasthan High Court · (2011) 1 RLW 952
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 12, Order 5 Rule 17, Order 9 Rule 13
High Courts29 Apr 2010
Ghanshyam Das Vs Shri Nandkishore
Rajasthan High Court · (2010) 3 WLN 40
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3), 151
High Courts29 Apr 2010Dismissed
Chandra Prakash Arora Vs Dr. Sharif-ul-haq and Others
Rajasthan High Court · (2010) 2 WLN 640
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 1(3), 32(3)Rajasthan Rent Control Act, 2001 — Section 1(2), 32
High Courts29 Apr 2010Allowed
Ramdeen Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0032
High Courts29 Apr 2010Dismissed
Smt. Radha Devi Vs State of Raj. and Others
Rajasthan High Court · (2010) 04 RAJ CK 0003