High Courts15 Mar 2024Disposed Of
Sanwar Mal Jat And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0061
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 29 of 47
High Courts15 Mar 2024Disposed Of
Jeet Singh Bhati Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0060
High Courts14 Mar 2024Disposed Of
Navdeep Chawariya And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0059
High Courts14 Mar 2024Disposed Of
Bagh Singh Vs Rajasthan State Road Transport Corporation And Others
Rajasthan High Court · (2024) 03 RAJ CK 0058
High Courts14 Mar 2024Disposed Of
Ram Prakash And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0057
High Courts14 Mar 2024Allowed
Shokat Ali Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 389
High Courts14 Mar 2024Allowed
Suresh Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302
High Courts14 Mar 2024Allowed
Banshilal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 354, 452
High Courts14 Mar 2024Allowed
Mahendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Evidence Act, 1872 — Section 27
High Courts14 Mar 2024Allowed
Suhaib Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8(c), 20, 20(b)(ii)(C), 29
High Courts14 Mar 2024Allowed
Manjinder Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts14 Mar 2024Allowed
Satyanarayan Suwalka Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 384, 506, 509Information Technology Act, 2000 — Section 67, 67A
High Courts13 Mar 2024Disposed Of
KKC Paramedical College Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0049
High Courts13 Mar 2024Disposed Of
Patel College Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0048
High Courts13 Mar 2024Allowed
Omprakash Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts12 Mar 2024Disposed Of
Chhinderpal Kour Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0041
High Courts12 Mar 2024Disposed Of
Dilip Kumar Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0040
High Courts12 Mar 2024Dismissed
Javed Siddiqui Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0039
High Courts12 Mar 2024Dismissed
Kalla Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0038
High Courts12 Mar 2024Allowed
Shiv Raj Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29