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Rajasthan High Court judgments, 2024

928 judgments · page 30 of 47

High Courts11 Mar 2024Allowed

Omaram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 306, 323, 326, 341, 376(2)(f), 376(2)(n), 376 (3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(2), 4, 5(l), 5(n), 6
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High Courts07 Mar 2024Allowed

Jaipal Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
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High Courts06 Mar 2024Partly Allowed

Ushnak Mohammad Vs State

Rajasthan High Court · (2024) 03 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts06 Mar 2024Allowed

Jallaludin @ Aslam Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0022

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(w)(ii), 3(2) (v), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 376, 384Code Of Criminal Procedure, 1973 — Section 439
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High Courts06 Mar 2024Allowed

Shubhkaran Dan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0021

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(Va), 14CIndian Penal Code, 1860 — Section 143, 302, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Mar 2024Partly Allowed

Magan And Others Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0120

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 3, 5, 6, 8, 8(2), 9li> Prevention Of Cruelty To Animals Act, 1960 — Section 11
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High Courts05 Mar 2024Partly Allowed

Dudha And Others Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0119

Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 3, 5, 8(2), 9Prevention Of Cruelty To Animals Act, 1960 — Section 11
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High Courts05 Mar 2024Allowed

Mohan Lal Vs Vimla Devi

Rajasthan High Court · (2024) 03 RAJ CK 0117

Rajasthan Premises (Control Of Rent And Eviction) Act, 1950 — Section 13(3), 22
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