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Rajasthan High Court judgments, 2024

928 judgments · page 28 of 47

High Courts20 Mar 2024Allowed

Akbar Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 20, 29
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High Courts20 Mar 2024Allowed

Ankit Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 201, 302, 427
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High Courts20 Mar 2024Allowed

Ghanshyam Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0091

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 18
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High Courts20 Mar 2024Allowed

Pushkar Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0087

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 147, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 161, 439
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High Courts19 Mar 2024Allowed

Prem Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
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High Courts19 Mar 2024Allowed

Hussain @ Mohammed Hussain Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0073

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 25, 37, 37(1)(b)(ii)
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High Courts19 Mar 2024Allowed

Hadman @ Hanuman Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 22, 29, 37Evidence Act, 1872 — Section 27
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High Courts19 Mar 2024Allowed

Sunny Goswami Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 22, 50Arms Act, 1959 — Section 3, 25
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High Courts19 Mar 2024Allowed

Pankaj Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 37
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