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Rajasthan High Court judgments, 2024

928 judgments · page 27 of 47

High Courts27 Mar 2024Allowed

Updesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
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High Courts22 Mar 2024Allowed

Tarsem Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts22 Mar 2024Allowed

Kamlesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
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High Courts22 Mar 2024Allowed

Jaipal Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
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High Courts22 Mar 2024Allowed

Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
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High Courts22 Mar 2024Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0099

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 366, 376D, 384, 392, 411, 414
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High Courts20 Mar 2024Dismissed

Ganesh Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 2(iii), 2(iii)(b), 8, 20, 37
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