COURT ARCHIVE

Rajasthan High Court judgments, 2024

928 judgments · page 32 of 47

High Courts29 Feb 2024Allowed

Dharampal Saharan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0142

Code Of Criminal Procedure, 1973 — Section 139, 161, 173(2), 190, 193, 319, 397, 401Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 3, 25, 27

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High Courts28 Feb 2024Allowed

Hiri Bai And Others Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0152

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 25

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High Courts28 Feb 2024Allowed

Vikash @ Ranveer @ Ranjeet Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0151

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 450Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(j)(ii), 5(l), 6

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High Courts28 Feb 2024Allowed

Manish Kumar And Others Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0150

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392

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High Courts28 Feb 2024Allowed

Bharat Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0149

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 115, 120B, 143, 302

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High Courts28 Feb 2024Allowed

X S/O Kailash Chandra Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0148

Indian Penal Code, 1860 — Section 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102

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High Courts28 Feb 2024Partly Allowed

Nishan Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0147

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b)

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High Courts28 Feb 2024Partly Allowed

Mangal Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0146

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b)

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High Courts28 Feb 2024Partly Allowed

Foma @ Fuman Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0145

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b)

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High Courts27 Feb 2024Allowed

Surya Pratap Singh @ Suraj Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0141

Code Of Criminal Procedure, 1973 — Section 439

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High Courts26 Feb 2024Dismissed

No 3166030 Ex- Rect Kana Ram Jani Vs Union Of India And Others

Rajasthan High Court · (2024) 02 RAJ CK 0140

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High Courts26 Feb 2024Allowed

Sikandar Chouhan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0139

Constitution Of India, 1950 — Article 226

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High Courts26 Feb 2024Dismissed

Charanjeet Kaur Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0138

Constitution Of India, 1950 — Article 226

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High Courts26 Feb 2024Allowed

Harish Kumar Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0136

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29

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High Courts26 Feb 2024Allowed

Vinod Kumar @ Sandeep Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0135

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High Courts26 Feb 2024Allowed

Liladhar @ Sethi Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0134

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High Courts26 Feb 2024Allowed

Maan Singh @ Maniya And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0133

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14AIndian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 439

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High Courts26 Feb 2024Disposed Of