High Courts01 May 2024Allowed
Suresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 05 RAJ CK 0006
Indian Penal Code, 1860 — Section 120B, 419, 420Code Of Criminal Procedure, 1973 — Section 438, 439
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 20 of 47
High Courts01 May 2024Allowed
Saddam Hussain And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 05 RAJ CK 0004
Indian Penal Code, 1860 — Section 120B, 376D, 376(2)(N)Information Technology Act, 2000 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 439
High Courts01 May 2024Dismissed
Rakesh Kumar Sargara And Others Vs Huli And Others
Rajasthan High Court · (2024) 05 RAJ CK 0003
Limitation Act, 1963 — Section 5
High Courts01 May 2024Dismissed
Chief Engineer (Air Force), W.A.C., Palam, Delhi Vs Krishan Kumar, Chief Engineer And Sole Arbitrator
Rajasthan High Court · (2024) 05 RAJ CK 0002
Limitation Act, 1963 — Section 5
High Courts30 Apr 2024Disposed Of
Kajal Kumari And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0139
High Courts30 Apr 2024Disposed Of
Rahisha And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0138
High Courts30 Apr 2024Dismissed
Ghanshyam Soni And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0137
Indian Penal Code, 1860 — Section 120B, 384, 406, 420Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 482
High Courts30 Apr 2024Dismissed
Jetha Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0136
Indian Penal Code, 1860 — Section 34, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 173(8)
High Courts30 Apr 2024Dismissed
Narpat Dan Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37(1)(b), 42, 52A
High Courts30 Apr 2024Dismissed
Panna Ram And Others Vs Central Narcotics Bureau And Others
Rajasthan High Court · (2024) 04 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b), 25, 37
High Courts29 Apr 2024Partly Allowed
Rajeev Kumar @ Vijay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29
High Courts29 Apr 2024Dismissed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts29 Apr 2024Allowed
Lekhraj Vs Union Of India
Rajasthan High Court · (2024) 04 RAJ CK 0131
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 37, 37(1)(b)(ii)
High Courts29 Apr 2024Allowed
Narain Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2024Allowed
Yogesh Kumar @ Rinku Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29
High Courts29 Apr 2024Disposed Of
Vishnu Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0128
High Courts29 Apr 2024Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0127
High Courts29 Apr 2024Disposed Of
Ramjan Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0126
Code Of Criminal Procedure, 1973 — Section 446, 449(2)
High Courts29 Apr 2024Dismissed
Diwan Chand Vs Jai Bajrang Bali Jan Seva Samiti
Rajasthan High Court · (2024) 04 RAJ CK 0124
Limitation Act, 1963 — Section 5
High Courts25 Apr 2024Allowed
Shree Ram Banjara Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D