High Courts06 May 2024Allowed

Shyam Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 308, 323, 325, 341, 354
High Courts06 May 2024Allowed

Annaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Evidence Act, 1872 — Section 27
High Courts06 May 2024Allowed

Udailal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(N), 450
High Courts06 May 2024Dismissed

Prem Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 341Arms Act, 1959 — Section 4, 25
High Courts06 May 2024Allowed

Shrawan Vishnoi Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25, 29, 37Evidence Act, 1872 — Section 27
High Courts03 May 2024Allowed

Sohanlal Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 354D (2), 363, 376, 506Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 84
High Courts03 May 2024Disposed Of

Nitesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 70(2), 319, 397, 401, 446Indian Penal Code, 1860 — Section 120B, 395, 412
High Courts03 May 2024Allowed

Govind Kumar And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0022

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 344, 342, 366, 370, 376(2)(n), 382, 384, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts02 May 2024Allowed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 37Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts02 May 2024Allowed

Satpal Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0019

Indian Penal Code, 1860 — Section 120B, 307Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Arms Act, 1959 — Section 27
High Courts02 May 2024Allowed

Sita Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 449
High Courts02 May 2024Allowed

Amandeep Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0016

Indian Penal Code, 1860 — Section 120B, 307Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Arms Act, 1959 — Section 27
High Courts01 May 2024Allowed

Praveen Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 333, 353
High Courts01 May 2024Allowed

Munna Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts01 May 2024Allowed

Jitendra @ Anna Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 115, 120B, 302Evidence Act, 1872 — Section 27