High Courts18 Feb 2022Dismissed
Rahul Sanadhya And Others Vs Sakshi And Others
Rajasthan High Court · (2022) 02 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 55 of 63
High Courts18 Feb 2022Disposed Of
Sukh @ Sukhlal Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0084
High Courts18 Feb 2022
Kanti Chand Kalla Vs Ashok Kataria And Others
Rajasthan High Court · (2022) 02 RAJ CK 0083
High Courts18 Feb 2022Disposed Of
M/s Nathani Mineral Corpn Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0082
High Courts18 Feb 2022Disposed Of
Ambiance Home Furnishing Private Limited Vs Union Of India, Through Joint Secretary And Others
Rajasthan High Court · (2022) 02 RAJ CK 0081
Constitution Of India, 1950 — Article 14Finance Act, 2021 — Section 148, 148A, 149, 149(1), 149(1)(a), 149(1)(b)Relaxation Act, 2020 — Section 3(1)
High Courts18 Feb 2022Dismissed
Manish Mathur And Others Vs Rajasthan Public Service Commissioner
Rajasthan High Court · (2022) 02 RAJ CK 0080
High Courts18 Feb 2022
Rameshwar Nath Devra Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0079
High Courts18 Feb 2022Disposed Of
Rajendra Kumar Chimpa Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0077
High Courts18 Feb 2022Dismissed
Dr. Reena Jain And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0076
Employment (Recruitment And Other Conditions) Rules, 2017 — Rule 24, 25, 25(7)
High Courts18 Feb 2022Allowed
Mohammad Sareen Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0073
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)(va), 14A(2)Indian Penal Code, 1860 — Section 120B, 307, 323, 324, 341, 394
High Courts18 Feb 2022Partly Allowed
Reliance General Insurance Co. Ltd Vs Sunita Devi And Others
Rajasthan High Court · (2022) 02 RAJ CK 0072
Motor Vehicles Act, 1988 — Section 173
High Courts18 Feb 2022Disposed Of
Reliance General Insurance Co. Ltd Vs Manju Kanwar And Others
Rajasthan High Court · (2022) 02 RAJ CK 0063
Motor Vehicles Act, 1988 — Section 173
High Courts18 Feb 2022Allowed
Somaram S/o Devaji And Others Vs Naresh Kumar And Others
Rajasthan High Court · (2022) 02 RAJ CK 0062
High Courts17 Feb 2022Dismissed
Harish Alias Harsh Vs Mahaveer And Others
Rajasthan High Court · (2022) 02 RAJ CK 0149
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Feb 2022Allowed
Ram Narayan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0065
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(R)(S), 3(2)(v)(va), 14AIndian Penal Code, 1860 — Section 34, 308, 384, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Feb 2022Allowed
Mada Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 02 RAJ CK 0064
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(R)(S), 3(2)(v)(va), 14AIndian Penal Code, 1860 — Section 34, 308, 384, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Feb 2022Disposed Of
Harlal Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0123
High Courts16 Feb 2022Allowed
Himmata Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397
High Courts16 Feb 2022Allowed
Bhearulal Vs State
Rajasthan High Court · (2022) 02 RAJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts16 Feb 2022Allowed
Shiv @ Shivkumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0058
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366