High Courts03 Mar 2022Dismissed

Pappa Ram And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 03 RAJ CK 0008

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 325Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Mar 2022Dismissed

Om Prakash Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 03 RAJ CK 0007

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 376, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Mar 2022Dismissed

Jitendra Kumawat Vs State

Rajasthan High Court · (2022) 03 RAJ CK 0003

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Mar 2022Allowed

Ankit Kumar Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 03 RAJ CK 0001

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 363, 366Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 84, 85
High Courts28 Feb 2022Disposed Of

Sunil Yadav Vs Poonam Yadav

Rajasthan High Court · (2022) 02 RAJ CK 0099

Hindu Marriage Act, 1955 — Section 13, 24, 28Code Of Criminal Procedure, 1973 — Section 125
High Courts25 Feb 2022Allowed

Balusingh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0091

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts25 Feb 2022Allowed

Sunil @ Sonu @ Sonpuri Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0090

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(?)(ii), 3(2) (v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 354D, 376(2)N, 384Code Of Criminal Procedure, 1973 — Section 439