High Courts05 Mar 2022Allowed
Sunil Kareer Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 324, 427, 436
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 52 of 63
High Courts05 Mar 2022Allowed
Aamin Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 325, 341, 504
High Courts05 Mar 2022Allowed
Jaspal Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 327, 382, 384Arms Act, 1959 — Section 27
High Courts05 Mar 2022Allowed
Angrez Singh @ Gaiju Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts05 Mar 2022Allowed
Kalu Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts05 Mar 2022Allowed
Kalu Ram Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 4, 25
High Courts05 Mar 2022Allowed
Umesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 457
High Courts05 Mar 2022Allowed
Sultan Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0016
High Courts04 Mar 2022Disposed Of
State Of Rajasthan And Others Vs M/s NU Vista Limited And Others
Rajasthan High Court · (2022) 03 RAJ CK 0089
Rajasthan Tenancy (Government) Rules, 1955 — Rule 7
High Courts04 Mar 2022Dismissed
Devkinandan Mishra Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0088
High Courts04 Mar 2022Dismissed
Rajasthan State Road Transport Corporation And Others Vs Idraraj Sharma
Rajasthan High Court · (2022) 03 RAJ CK 0087
Code Of Civil Procedure, 1908 — Section 100
High Courts04 Mar 2022Disposed Of
Rajasthan State Road Transport Corporation Through Managing Director And Others Vs Kedar Singh
Rajasthan High Court · (2022) 03 RAJ CK 0086
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 100
High Courts04 Mar 2022Allowed
Oma Ram And Others Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 392
High Courts04 Mar 2022Disposed Of
Ghishu Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0014
High Courts04 Mar 2022Allowed
Jaswant @ Jasraj And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0013
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3()2)(Va), 14A(2)Indian Penal Code, 1860 — Section 143, 308, 323, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2022Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27, 106
High Courts03 Mar 2022Dismissed
jmer Vidhyut Vitran Nigam Limited And Others Vs Gyarsi Lal And Others
Rajasthan High Court · (2022) 03 RAJ CK 0090
Code Of Civil Procedure, 1908 — Section 96Fatal Accidents Act, 1855 — Section 1(A)
High Courts03 Mar 2022Allowed
Mahendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts03 Mar 2022Allowed
Manish Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2022Allowed
Sundardas @ Surendra Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(N), 376D, 384, 504, 506Information Technology Act, 2000 — Section 67A