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Rajasthan High Court judgments, 2022

1,243 judgments · page 50 of 63

High Courts11 Mar 2022Dismissed

Prem And Others Vs Amar Jeet Singh And Others

Rajasthan High Court · (2022) 03 RAJ CK 0073

Workmen�s Compensation Act, 1923 — Section 3(5), 22Motor Vehicles Act, 1988 — Section 140,, 141, 142, 143, 144, 165, 166, 167, 175Employees State Insurance Act, 1948 — Section 53
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High Courts11 Mar 2022Disposed Of

Sita Devi Educational Society And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 03 RAJ CK 0051

Constitution Of India, 1950 — Article 162, 163, 166Rajasthan Non Government Educational Institutions (Recognition Grant In Aid And Service Conditions Etc ) Rules, 1993 — Rules 2(f), 3, 5, 7, 7(3)Rajasthan Non Government Educational Institutions Act, 1989 — Section 3(1), 9, 9(3), 12, 13, 14, 28, 28(4), 33, 34, 42, 43, 43(2)(l)
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High Courts11 Mar 2022Allowed

Gurmeet Singh Vs State

Rajasthan High Court · (2022) 03 RAJ CK 0050

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
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High Courts11 Mar 2022Allowed

Amarkala Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0047

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
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High Courts09 Mar 2022Dismissed

Jaipur Texweaving Park Ltd Vs Union Of India And Others

Rajasthan High Court · (2022) 03 RAJ CK 0078

Constitution Of India, 1950 — Article 14, 19, 226, 300ASecurity Interest Enforcement Rules, 2002 — Rule 8(1)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 17, 17(1), 35
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High Courts09 Mar 2022Allowed

Pinu Pandit Vs State

Rajasthan High Court · (2022) 03 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
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High Courts09 Mar 2022Dismissed

Ramesh Vs State And Others

Rajasthan High Court · (2022) 03 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 342, 363, 366(A), 376(D)Protection Of Children From Sexual Offences Act, 2012 — Section 3R, 3w, 4, 11, 12
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