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Rajasthan High Court judgments, 2022

1,243 judgments · page 49 of 63

High Courts22 Mar 2022Allowed

Bhupendra Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0095

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
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High Courts22 Mar 2022Allowed

Hari Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0094

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 467, 468, 471
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High Courts16 Mar 2022Allowed

Vibhuti Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0062

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 120B, 406, 420
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High Courts16 Mar 2022Allowed

Ganpat Lal Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 18(C), 37
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High Courts16 Mar 2022Allowed

Gopal Singh Vs State

Rajasthan High Court · (2022) 03 RAJ CK 0059

Indian Penal Code, 1860 — Section 34, 323, 327, 384, 427, 452Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Mar 2022Allowed

Rampal Vs State

Rajasthan High Court · (2022) 03 RAJ CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 16, 18, 18(C), 37Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Mar 2022Allowed

Aarti And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(d)(b)Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6
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High Courts15 Mar 2022Allowed

Ganesh Vs State Of Rajasthan

Rajasthan High Court · (2022) 03 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 376, 376(2)(n), 384
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