High Courts24 Mar 2022Allowed
Chiman Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0112
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 18(c), 37
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 48 of 63
High Courts24 Mar 2022Allowed
Kalu Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25
High Courts24 Mar 2022Allowed
Firoz Ali Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 3, 7
High Courts23 Mar 2022Dismissed
RSRTC And Others Vs Nawal Kishore Gupta
Rajasthan High Court · (2022) 03 RAJ CK 0115
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 100
High Courts23 Mar 2022Dismissed
Rajasthan State Road Transport Corporation Jaipur Through Managing Director And Others Vs Gokul Chand
Rajasthan High Court · (2022) 03 RAJ CK 0114
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 100
High Courts23 Mar 2022Dismissed
Hanuman Vs Nandlal And Others
Rajasthan High Court · (2022) 03 RAJ CK 0113
Code Of Civil Procedure, 1908 — Section 102, 115
High Courts23 Mar 2022Allowed
Sampat Kumar Vaishnav And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts23 Mar 2022Allowed
Chenaram Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 16, 18, 18(C), 37
High Courts23 Mar 2022Allowed
Mohit Raghuvanshi Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 342, 365, 382, 386, 420
High Courts23 Mar 2022Allowed
Ramchandra Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Damage To Public Property Act, 1984 — Section 3, 307, 332, 353
High Courts23 Mar 2022Partly Allowed
Sethu Khan And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0105
Indian Penal Code, 1860 — Section 34, 54, 307, 323, 341, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Mar 2022Allowed
Koyali Devi Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts23 Mar 2022Allowed
Sharad Upadhyay Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts23 Mar 2022Allowed
Bhajanlal Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Arms Act, 1959 — Section 5(1)(A), 27(1)
High Courts23 Mar 2022Allowed
Suresh Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341, 342
High Courts22 Mar 2022Allowed
Virendra Kumar And Others Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0100
Indian Penal Code, 1860 — Section 143, 323, 354, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Mar 2022Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25
High Courts22 Mar 2022Allowed
Balram Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts22 Mar 2022Allowed
Prem Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0097
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts22 Mar 2022Allowed
Sher Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6