High Courts31 Mar 2022Dismissed
State Of Rajasthan And Other Vs Lilawati Sharma And Others
Rajasthan High Court · (2022) 03 RAJ CK 0138
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 47 of 63
High Courts31 Mar 2022Dismissed
State Of Rajasthan And Other Vs Teejo Choudhary And Others
Rajasthan High Court · (2022) 03 RAJ CK 0137
High Courts31 Mar 2022Dismissed
State Of Rajasthan And Other Vs Poonma Ram
Rajasthan High Court · (2022) 03 RAJ CK 0136
High Courts31 Mar 2022
State Of Rajasthan And Other Vs Bhanwar
Rajasthan High Court · (2022) 03 RAJ CK 0135
Limitation Act, 1963 — Section 5
High Courts31 Mar 2022Dismissed
Subhash Chandra Choudhary And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0134
High Courts30 Mar 2022Allowed
Deepak Kumar Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts30 Mar 2022Allowed
Aziz Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts30 Mar 2022Allowed
Bhanwarlal Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0131
Prevention Of Corruption Act, 2018 — Section 7Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Mar 2022Allowed
Babita Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0130
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Mar 2022Allowed
Imran Vs Union Of India
Rajasthan High Court · (2022) 03 RAJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 27A, 29
High Courts30 Mar 2022Dismissed
Rajasthan State Industrial Developoment And Investment Corporation Ltd Vs Sohan Lal Pungalia And Others
Rajasthan High Court · (2022) 03 RAJ CK 0128
Limitation Act, 1963 — Section 5
High Courts29 Mar 2022Allowed
Ram Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0124
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (V), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Mar 2022Allowed
Kailash Chandra Vs State And Others
Rajasthan High Court · (2022) 03 RAJ CK 0123
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14AIndian Penal Code, 1860 — Section 147, 148, 302, 307, 323, 327, 341, 342, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Mar 2022Allowed
Ladunath Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0122
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14AIndian Penal Code, 1860 — Section 147, 148, 302, 307, 323, 327, 341, 342, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Mar 2022Allowed
Poonam Chand Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0121
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Mar 2022Disposed Of
Prakash Chand Gupta Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0127
High Courts28 Mar 2022Allowed
Bheru Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0120
Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 439
High Courts28 Mar 2022Dismissed
Lalchand And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0119
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts28 Mar 2022Allowed
Shiv Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0118
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341
High Courts24 Mar 2022
Satyawati Bhat And Others Vs PC Kishan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0116