High Courts08 Apr 2022Allowed

Ankit Kumar Vs State

Rajasthan High Court · (2022) 04 RAJ CK 0038

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Apr 2022Dismissed

Suresh Sharma And Others Vs Dhanwanti Sharma

Rajasthan High Court · (2022) 04 RAJ CK 0046

Constitution Of India, 1950 — Article 21, 226, 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(b), 2(k), 3
High Courts06 Apr 2022Allowed

Praveen Vs State

Rajasthan High Court · (2022) 04 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21
High Courts06 Apr 2022Allowed

Sandeep @ Sethi Vs State Of Rajasthan

Rajasthan High Court · (2022) 04 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 212, 225, 302Arms Act, 1959 — Section 5, 25(7), 29
High Courts06 Apr 2022Allowed

Bhavishya Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 04 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 396, 397Arms Act, 1959 — Section 27
High Courts05 Apr 2022Allowed

Jagdev Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 04 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts05 Apr 2022Allowed

Kushpal And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 04 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 332, 353, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
High Courts05 Apr 2022Allowed

Poona Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 04 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 353Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts05 Apr 2022Allowed

Mangilal Vs State

Rajasthan High Court · (2022) 04 RAJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341