High Courts13 Apr 2022Disposed Of
K.b.s. Education Trust Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0062
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 44 of 63
High Courts13 Apr 2022Allowed
Haider Ali Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0061
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Apr 2022Dismissed
Rajesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0060
High Courts13 Apr 2022Allowed
Santosh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0059
High Courts13 Apr 2022Allowed
Ranjeetram Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0058
Code Of Criminal Procedure, 1973 — Section 389
High Courts12 Apr 2022Disposed Of
Rajesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0057
High Courts12 Apr 2022Allowed
Bhanwar Lal & Anr Vs State Of Rajasthan & Anr
Rajasthan High Court · (2022) 04 RAJ CK 0056
High Courts12 Apr 2022Allowed
Chutra Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0055
Indian Penal Code, 1860 — Section 143, 307, 323, 326, 341, 354, 379Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2022Allowed
Jaideep @ Saimond Vs State
Rajasthan High Court · (2022) 04 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 323, 325, 365, 395, 396
High Courts12 Apr 2022Dismissed
Ajmer Vidyut Vitran Nigam Ltd And Others Vs Sumitra Devi And Others
Rajasthan High Court · (2022) 04 RAJ CK 0049
Indian Electricity Rules, 1956 — Rules 29, 77(3)Code Of Civil Procedure, 1908 — Section 96Code Of Criminal Procedure, 1973 — Section 174
High Courts12 Apr 2022Disposed Of
Manish Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0048
High Courts11 Apr 2022Dismissed
Nanda And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0052
High Courts11 Apr 2022Dismissed
Ramesh Kumar Vs State
Rajasthan High Court · (2022) 04 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 302Indian Penal Code, 1860 — Section 106
High Courts11 Apr 2022Allowed
Devendra Choudhary Vs Manisha Choudhary
Rajasthan High Court · (2022) 04 RAJ CK 0050
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts08 Apr 2022Dismissed
Jagdish Prasad Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0045
Rajasthan State Highways Fee (Determination Of Rates And Collections) Rules, 2015 — Rule 3(5), 4, 4(6), 8, 8(1)Rajasthan State Highways Act, 2014 — Section 5, 18, 19, 19(1)
High Courts08 Apr 2022Disposed Of
Girdharila And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Apr 2022Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0042
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Apr 2022Allowed
Kapil Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0041
Indian Penal Code, 1860 — Section 376, 384Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Apr 2022Allowed
Ramgopal Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts08 Apr 2022Allowed
Dungar Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341