High Courts26 Apr 2022Allowed
Sunder Gangaram Punjabi Vs Circle (Intl Tax)
Rajasthan High Court · (2022) 04 RAJ CK 0121
Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 42 of 63
High Courts26 Apr 2022Disposed Of
Dev Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0120
High Courts26 Apr 2022Disposed Of
Uday Singh Vs District Collector And Other
Rajasthan High Court · (2022) 04 RAJ CK 0107
High Courts26 Apr 2022Disposed Of
Shanti Devi Vs Jodhpur Nagar Nigam And Other
Rajasthan High Court · (2022) 04 RAJ CK 0106
High Courts26 Apr 2022Allowed
Pankaj Suthar Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0105
High Courts25 Apr 2022Disposed Of
Manju Somani Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0102
High Courts25 Apr 2022Dismissed
Devi Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 164
High Courts25 Apr 2022Disposed Of
Sikar Vikas Shikshan Anusandhan Sansthan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0099
Constitution Of India, 1950 — Article 226
High Courts25 Apr 2022Dismissed
Vishwendra Verma Vs Keerti Verma
Rajasthan High Court · (2022) 04 RAJ CK 0098
Hindu Marriage And Divorce Rules, 1956 — Rule 801GCode Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Hindu Marriage Act, 1955 — Section 5, 11, 13(2)(i)
High Courts25 Apr 2022Disposed Of
Nisha Patidar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0097
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Apr 2022Disposed Of
M/s Matrika Infra Projects Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0096
High Courts25 Apr 2022Dismissed
Ankit Khandelwal And Other Vs Union Of India And Others
Rajasthan High Court · (2022) 04 RAJ CK 0094
Constitution Of India, 1950 — Article 14, 16
High Courts25 Apr 2022Disposed Of
Brajendra Singh And Other Vs Madho Singh
Rajasthan High Court · (2022) 04 RAJ CK 0093
Rajasthan Premises (Control Of Rent & Eviction) Act, 1950 — Section 19ARajasthan Rent Control Act, 2001 — Section 13(6)Code Of Civil Procedure, 1908 — Section 100
High Courts25 Apr 2022Disposed Of
Sushma Dayal And Other Vs Lodha Filling Station
Rajasthan High Court · (2022) 04 RAJ CK 0092
Code Of Civil Procedure, 1908 — Section 151
High Courts25 Apr 2022Allowed
Amjad Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts25 Apr 2022Allowed
Pappu And Other Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 04 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376D, 384Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6
High Courts25 Apr 2022Allowed
Suresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120B
High Courts25 Apr 2022Allowed
Naresh Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts25 Apr 2022Dismissed
Sunil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts22 Apr 2022Allowed
Jitendra Kumar Bhargava Vs State Of Rajasthan
Rajasthan High Court · (2022) 04 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 363, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(G), 6