COURT ARCHIVE

Rajasthan High Court judgments, 2022

1,243 judgments · page 57 of 63

High Courts11 Feb 2022Disposed Of

Kamlesh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0140

Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6

High Courts11 Feb 2022Disposed Of

Jalaj Joshi Vs Assistant Commissioner Of Income Tax And Others

Rajasthan High Court · (2022) 02 RAJ CK 0138

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 148, 148A, 149, 149(1), 149(1)(a), 149(1)(b)Relaxation Act, 2020 — Section 3(1)

High Courts11 Feb 2022Disposed Of

Jayant Joshi Vs Income Tax Officer And Others

Rajasthan High Court · (2022) 02 RAJ CK 0137

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 148, 148A, 149, 149(1), 149(1)(a), 149(1)(b)Relaxation Act, 2020 — Section 3(1)

High Courts11 Feb 2022Disposed Of

Somnath Corporation And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0136

High Courts11 Feb 2022Disposed Of

Shaitan Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0135

High Courts11 Feb 2022Disposed Of

Suresh Mathur And Others Vs Narain Lal Meena And Others

Rajasthan High Court · (2022) 02 RAJ CK 0134

High Courts11 Feb 2022Disposed Of

Madhulika Naithani Vs Narain Lal Meena Secretary To The Govt And Others

Rajasthan High Court · (2022) 02 RAJ CK 0133

High Courts11 Feb 2022Disposed Of

Kunj Bihari Bansa And Others Vs Narain Lal Meena Secretary To The Government And Others

Rajasthan High Court · (2022) 02 RAJ CK 0132

High Courts11 Feb 2022Disposed Of

Suraj And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0131

High Courts11 Feb 2022Disposed Of

Soniya Sharma Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0116

High Courts11 Feb 2022Allowed

M/S. Kunal Infrastructure Company Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0043

Rajasthan Transparency In Public Procurement Rules, 2013 — Rule 75

High Courts11 Feb 2022Allowed

�X� S/o Rajaram Vs State Of Rajasthan

Rajasthan High Court · (2022) 02 RAJ CK 0041

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 21, 101

High Courts11 Feb 2022Disposed Of

Bhawani Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 02 RAJ CK 0038

Probation Of Offenders Act, 1958 — Section 3, 4, 5, 11, 12Indian Penal Code, 1860 — Section 34, 323, 341

High Courts11 Feb 2022Dismissed

Mohanlal @ Mohan Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 313, 372Indian Penal Code, 1860 — Section 34, 120B, 216, 302, 427, 447

High Courts10 Feb 2022Disposed Of

State Of Rajasthan And Others Vs Prachi Saxena Daughter And Others

Rajasthan High Court · (2022) 02 RAJ CK 0122

High Courts10 Feb 2022Dismissed

Dr. Naveen Jakhar And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0121

Constitution Of India, 1950 — Article 226Medical Council Of India, Post Graduate Medical Education Regulations, 2000 — Regulation 9, 9(4)

High Courts10 Feb 2022Disposed Of

Ashutosh Sharma Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0119

High Courts10 Feb 2022Disposed Of

Manga And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0118

High Courts10 Feb 2022Disposed Of

Vikram Singh And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0117

High Courts10 Feb 2022Partly Allowed

Reliance General Insurance Company Limited Vs Kamla Kanwar Kamla Kanwar

Rajasthan High Court · (2022) 02 RAJ CK 0040

Motor Vehicles Act, 1988 — Section 173