High Courts15 Jun 2018Dismissed
Pankaj Jain @APPELLANT@Hash Union of India & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0027
Customs Act, 1962 — Section 110, 135(1)Code of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 57 of 101
High Courts12 Jun 2018Dismissed
Miss Rekha Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0005
Indian Penal Code, 1860 — Section 363, 366
High Courts08 Jun 2018Dismissed
M/s. Boutique Hotels (India) Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0026
Rajasthan Land Revenue Act, 1956 — Section 90B, 92
High Courts08 Jun 2018Disposed Off
Kirti Kumar Patidar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0025
High Courts08 Jun 2018Dismissed
Vinod Kumar Bairwa @APPELLANT@Hash Registrar, State Consumer Dispute Redressal Commission
Rajasthan High Court · (2018) 06 RAJ CK 0024
High Courts08 Jun 2018Allowed
Narayan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0004
Code of Criminal Procedure, 1973 — Section 374Rajasthan Preservation of Certain Animals Act, 1950 — Section 2, 3Indian Penal Code, 1860 — Section 429
High Courts07 Jun 2018Allowed
Prakash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0023
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts06 Jun 2018Allowed
Suresh Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0022
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(Wii), 3(2)(V), 14AIndian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts06 Jun 2018Dismissed
Chatarsingh Rathore @APPELLANT@Hash Udaipur Chamber of Commerce and Industries
Rajasthan High Court · (2018) 06 RAJ CK 0003
Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 10A, Order 43 Rule 1(a), Order 7 Rule 10A(5)Constitution of India, 1950 — Article 227
High Courts05 Jun 2018Disposed Off
Santosh Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0021
High Courts01 Jun 2018Allowed
Ramesh Kumar Yogi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0020
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 313, 342, 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w), 3(2)(va)
High Courts01 Jun 2018Dismissed
Rajasthan University Of Health Sciences @APPELLANT@Hash Amardeep Sharma
Rajasthan High Court · (2018) 06 RAJ CK 0019
Constitution of India, 1950 — Article 226
High Courts01 Jun 2018Disposed Off
Ram Karan Meena @APPELLANT@Hash Shri Milind A Kharat
Rajasthan High Court · (2018) 06 RAJ CK 0018
High Courts01 Jun 2018Allowed
Ladda Devi @APPELLANT@Hash Laxminarayan
Rajasthan High Court · (2018) 06 RAJ CK 0017
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Jun 2018Allowed
Management M/s. CIMMCO Birla Limited @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0016
Industrial Disputes Act, 1947 — Section 10, 25FContract Labour (Regulation and Abolition) Act, 1970 — Section 12(2)
High Courts01 Jun 2018Allowed
Renu Kanwar @APPELLANT@Hash Mohanlal & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0015
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts01 Jun 2018Dismissed
M/s Celex Technologies Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0014
Central Motor Vehicles Rules, 1989 — Rule 50
High Courts01 Jun 2018Allowed
M/s Vardhman Industries @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0013
High Courts01 Jun 2018Disposed Off
Vinod Kumar Jain @APPELLANT@Hash Jaipur Metals And Electricals
Rajasthan High Court · (2018) 06 RAJ CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 5, 5(2), 5(5), 7, 8, 9, 11, 11(d), 14, 18, 26, 30, 238,Companies Act, 1956 — Section 26, 433, 433(e)Companies Act, 2013 — Section 34, 255, 434, 434(1)(c )
High Courts01 Jun 2018Disposed Off
Manpreet Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15(b)Code of Criminal Procedure, 1973 — Section 389