All India Council for Technical Education Act 1987 — Section 10(1), 10(i)(v), 23(1)Rajasthan Technical Education (Engineering) Service Rules, 2010 — Rule 42Constitution of India, 1950 — Article 14, 16, 21

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High Courts31 May 2018Allowed

Ashish Kumar @APPELLANT@Hash State Bank of India

Rajasthan High Court · (2018) 05 RAJ CK 0204

Banking Regulation Act, 1949 — Section 23Specific Relief Act, 1963 — Section 14Constitution of India, 1950 — Article 12, 21, 226

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High Courts30 May 2018Disposed Off

Lavkush @APPELLANT@Hash Rekha Bai

Rajasthan High Court · (2018) 05 RAJ CK 0275

Code of Criminal Procedure, 1973 — Section 125, 125(3)

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High Courts30 May 2018Dismissed

Rajendra Bharadwaj @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0274

Indian Penal Code, 1860 — Section 107, 306Negotiable Instruments Act, 1881 — Section 138

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High Courts30 May 2018Allowed

M/s Manav Tea Company @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0273

Constitution of India, 1950 — Article 299

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High Courts30 May 2018Disposed Off

Roshan Lal Regar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0203

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High Courts30 May 2018Disposed Off

Prema Choudhary @APPELLANT@Hash Rajasthan High Court

Rajasthan High Court · (2018) 05 RAJ CK 0202

Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226

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High Courts30 May 2018Disposed Off

Rajkuar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0201

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High Courts29 May 2018Dismissed

Vinod Kumar Bairwa @APPELLANT@Hash Registrar, State Consumer Dispute Redressal Commission

Rajasthan High Court · (2018) 05 RAJ CK 0272

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High Courts29 May 2018Allowed

Onkarmal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0271

Indian Penal Code, 1860 — Section 120B, 198, 420, 467, 468, 471

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High Courts29 May 2018Dismissed

Gajendra Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0270

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High Courts29 May 2018Allowed

JSW Cement Limited @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0200

Mines and Mineral (Development and Regulation) Amendment Act, 2015 — Section 10B, 11Mineral (Auction) Rules, 2015 — Rule 7, 9(4)((b)(iii), 10(3), 10(4)Constitution of India, 1950 — Article 14, 226

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High Courts29 May 2018Allowed

Sanjay, Mahendra, Dholu @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0199

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 380, 437A, 449, 450Code of Criminal Procedure, 1973 — Section 102, 161, 313Indian Evidence Act, 1872 — Section 27, 65B

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