High Courts02 Jul 2018Dismissed
Subhash Chander Parihar @APPELLANT@Hash Rajasthan High Court
Rajasthan High Court · (2018) 07 RAJ CK 0013
Rajasthan Judicial Service Rules, 2010 — Rule 33(iii)
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 56 of 101
High Courts02 Jul 2018Partly Allowed
Narpat Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0012
High Courts02 Jul 2018Allowed
Kuldeepak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0011
Code of Criminal Procedure, 1973 — Section 109, 190, 161, 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13(1)(A), 13B
High Courts02 Jul 2018Dismissed
M/S.Manak Chand Pukhraj @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0010
Rajasthan Agricultural Produce Market Act, 1961 — Section 17Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 58Constitution of India, 1950 — Article 19
High Courts02 Jul 2018Dismissed
Guman Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0009
Rajasthan Panchayati Raj Act 1994 — Section 19, 19(gg), 39(2), 43Indian Penal Code, 1860 — Section 147, 149, 283, 336, 353, 453Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts02 Jul 2018Allowed
Vinod Gehlot @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0008
Rajasthan Subordinate Offices Ministerial Service Rules, 1999 — Rule 2, 2(l)Rajasthan Service Rules, 1951 — Rule 26Constitution of India, 1950 — Article 309
High Courts02 Jul 2018Dismissed
Shoji Ram Mali @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0007
High Courts02 Jul 2018Allowed
Dinesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0006
Rajasthan Panchayati Raj Act 1994 — Section 19(gg), 39(2), 43Indian Penal Code, 1860 — Section 149, 325Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80
High Courts02 Jul 2018Dismissed
Jagat Pal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0005
Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Dismissed
M/S. Jain Bulk @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0004
Rajasthan Excise Act, 1950 — Section 9A, 58(c )Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Dismissed
Sunil Bhandari @APPELLANT@Hash Shakuntala Kumari
Rajasthan High Court · (2018) 07 RAJ CK 0003
Rajasthan Tenancy Act, 1955 — Section 207Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts02 Jul 2018Allowed
Anil Jhawar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0002
Indian Penal Code, 1860 — Section 109, 120B, 406, 420Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 482
High Courts02 Jul 2018Partly Allowed
Vardhman Tiles Pvt. Ltd. @APPELLANT@Hash Commercial Taxes Officer
Rajasthan High Court · (2018) 07 RAJ CK 0001
Rajasthan Value Added Tax Act, 2003 — Section 2(7), 2(15), 2(22), 18(1), 18(1)(g), 18(1)(e)(g), 82, 83Rajasthan Value Added Tax Rules, 2006 — Rule 30, 31, 33Code of Civil Procedure, 1908 — Order 41 Rule 17
High Courts29 Jun 2018Allowed
Binder Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0011
Indian Penal Code, 1860 — Section 302, 323, 325Code of Criminal Procedure, 1973 — Section 313
High Courts21 Jun 2018Allowed
Shikha Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0028
Constitution of India, 1950 — Article 309
High Courts20 Jun 2018Disposed Off
Pravin Kumar Patidar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0010
Rajasthan Scheduled Areas Subordinate, Ministerial and Class-IV Service (Recruitment and Other Service Conditions) Rules, 2014 — Rule 25, 29, 31
High Courts19 Jun 2018Disposed Off
Miss. R. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0009
Medical Termination of Pregnancy Act, 1971 — Section 3Constitution of India, 1950 — Article 21, 226
High Courts18 Jun 2018Allowed
Tanerav Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0008
Code of Criminal Procedure, 1973 — Section 439
High Courts18 Jun 2018Disposed Off
Smt. Manglesh Rajawat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0007
High Courts18 Jun 2018Allowed
Sandeep Parmer @APPELLANT@Hash State Bank of India & Ors.
Rajasthan High Court · (2018) 06 RAJ CK 0006
Banking Regulation Act, 1949 — Section 23Constitution of India, 1950 — Article 12, 14, 16, 21