High Courts03 Jul 2018Dismissed
Darab Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0110
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 54 of 101
High Courts03 Jul 2018Disposed Off
Mamta Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0109
High Courts03 Jul 2018Disposed Off
Mamta Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0108
High Courts03 Jul 2018Disposed Off
Hanif @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0107
High Courts03 Jul 2018Disposed Off
Nawal Kishore Tailor @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0106
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Jul 2018Disposed Off
Oshma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0105
High Courts03 Jul 2018Allowed
Hanisha, Hansi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0104
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354D, 366
High Courts03 Jul 2018Dismissed
Dy. Commissioner Of Income Tax @APPELLANT@Hash M/s. Cameron Singapoer Pte. Ltd.
Rajasthan High Court · (2018) 07 RAJ CK 0103
Income-tax Act, 1961 — Section 9(1)(vii), 143(2)
High Courts03 Jul 2018Dismissed
Smt Manju @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0102
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 376, 452
High Courts03 Jul 2018Disposed Off
Surendra Kumar Dariya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0101
High Courts03 Jul 2018Disposed Off
Rajendra Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0100
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Jul 2018Allowed
M/s Bharti Hexacom Limited @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0099
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 34A
High Courts03 Jul 2018Disposed Off
Prabha @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0098
High Courts03 Jul 2018Dismissed
Smt. Shimla Devi @APPELLANT@Hash Heeralal
Rajasthan High Court · (2018) 07 RAJ CK 0097
Code of Civil Procedure, 1908 — Order 17 Rule 2, Order 17 Rule 3Constitution of India, 1950 — Article 226(3), 227
High Courts03 Jul 2018Disposed Off
Anita Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0096
Constitution of India, 1950 — Article 16
High Courts03 Jul 2018Allowed
Ronak Torawat @APPELLANT@Hash Rajasthan University Of Health Sciences & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0095
High Courts03 Jul 2018Dismissed
Shakila @APPELLANT@Hash Ashok Kumar Ahuja
Rajasthan High Court · (2018) 07 RAJ CK 0094
Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 136, 226, 227
High Courts03 Jul 2018Dismissed
Rahul Nagar @APPELLANT@Hash Registrar General, Rajasthan High Court Jodhpur
Rajasthan High Court · (2018) 07 RAJ CK 0093
Rajasthan Subordinate Courts Ministerial Establishment Rules, 1986 — Rule 10(1)(b)
High Courts03 Jul 2018Dismissed
Sh. Sharvan Kumar Sharma @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0092
Income Tax Act, 1961 — Section 50C, 53ALand Acquisition Act, 1894 — Section 4, 6Wealth Tax Act, 1957 — Section 16A(1), 24(5), 34AA, 35, 37
High Courts03 Jul 2018Dismissed
Ajji, Saleem, Salimuddin @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0091
Code of Criminal Procedure, 1973 — Section 164, 313, 374Indian Penal Code, 1860 — Section 300, 302, 307, 354, 376, 376(f)