High Courts06 Jul 2018Allowed
Hindustan Petroleum Corp Ltd And Anr @APPELLANT@Hash M/s Chotelal Palawat And Ors
Rajasthan High Court · (2018) 07 RAJ CK 0139
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 52 of 101
High Courts06 Jul 2018Allowed
Geeta Devi @APPELLANT@Hash Angrej Singh
Rajasthan High Court · (2018) 07 RAJ CK 0138
High Courts06 Jul 2018Allowed
Kamal Kishore Meghwal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0137
Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution of India, 1950 — Article 226
High Courts06 Jul 2018Dismissed
Narottam @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0136
Indian Penal Code, 1860 — Section 302, 364ACode of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2018Dismissed
Sawai Khan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0135
Indian Penal Code, 1860 — Section 34, 120B, 300, 302, 304, 307, 332, 342, 353, 392Arms Act, 1959 — Section 3, 25, 27Code of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2018Dismissed
Johnson, Johnson Private Limited @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0134
Rajasthan Transparency Public Procurement Act, 2012 — Section 13, 32Rajasthan Transparency in Public Procurement Rules 2013 — Rule 5, 7Constitution of India, 1950 — Article 226
High Courts06 Jul 2018Allowed
Ramswaroop @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0031
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12, 12(1), 101, 102Indian Penal Code, 1860 — Section 436
High Courts06 Jul 2018Dismissed
Chhoga Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0030
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 419, 420Rajasthan Medical Council Act, 1956 — Section 15(2)
High Courts06 Jul 2018Disposed Off
Dalip Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0029
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts05 Jul 2018Disposed Off
Birdhi Lal @APPELLANT@Hash Suresh
Rajasthan High Court · (2018) 07 RAJ CK 0133
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 17 Rule 1
High Courts05 Jul 2018Dismissed
Santosh @APPELLANT@Hash Satyanaraya Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0132
Code of Civil Procedure, 1908 — Section 80, 151, Order 7 Rule 11, Order 10 Rule 11Rajasthan Tenancy Act, 1955 — Section 42B
High Courts05 Jul 2018Allowed
Swayam Prakash Swami @APPELLANT@Hash Jagdish
Rajasthan High Court · (2018) 07 RAJ CK 0131
Indian Succession Act, 1925 — Section 372
High Courts05 Jul 2018Dismissed
Jugal kishor Sharma @APPELLANT@Hash Ayub Mohammad
Rajasthan High Court · (2018) 07 RAJ CK 0130
High Courts05 Jul 2018Dismissed
Santosh @APPELLANT@Hash Mamraj
Rajasthan High Court · (2018) 07 RAJ CK 0129
Code of Civil Procedure, 1908 — Section 80, 151, Order 10 Rule 11, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 42B
High Courts05 Jul 2018Dismissed
Dr Gurmeet Kaur @APPELLANT@Hash Central Administrative Tribunal Jaipur Bench
Rajasthan High Court · (2018) 07 RAJ CK 0128
High Courts05 Jul 2018Disposed Off
Mandeep Singh Chauhan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0127
High Courts05 Jul 2018Dismissed
Masoom Ali Khan @APPELLANT@Hash Rameshwar
Rajasthan High Court · (2018) 07 RAJ CK 0126
Code of Civil Procedure, 1908 — Order 8 Rule 6C, Order 8 Rule 6AConstitution of India, 1950 — Article 227
High Courts05 Jul 2018Disposed Off
Foranti Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0125
High Courts05 Jul 2018Disposed Off
Latur Lal Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0124
High Courts05 Jul 2018Disposed Off
Nand Kishor @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0123