High Courts10 Jul 2018Dismissed
Satish Kumar Sharma @APPELLANT@Hash Secretary, Rajasthan Public Service Commission
Rajasthan High Court · (2018) 07 RAJ CK 0041
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 51 of 101
High Courts10 Jul 2018Allowed
Megha Ram @APPELLANT@Hash District Election Officer
Rajasthan High Court · (2018) 07 RAJ CK 0040
Rajasthan Panchayati Raj Act, 1994 — Section 43Rajasthan Panchayati Raj (Election) Rules, 1994 — Section 80Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2018Dismissed
Himanshu Trivedi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0039
High Courts09 Jul 2018Disposed Off
Krishna Rani @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0149
High Courts09 Jul 2018Disposed Off
Indra Maan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0148
High Courts09 Jul 2018Allowed
M/s Hindustan Unilever Ltd. @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0147
Prevention of Food Adulteration Act, 1954 — Section 7, 16Prevention of Food Adulteration Rules, 1955 — Rule 42(ZZZ)(17)
High Courts09 Jul 2018Disposed Off
Babloo @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0146
Indian Penal Code, 1860 — Section 120B, 363, 366Code of Criminal Procedure, 1973 — Section 164
High Courts09 Jul 2018Dismissed
United India Insurance Company Ltd. @APPELLANT@Hash Smt. Koyali Devi
Rajasthan High Court · (2018) 07 RAJ CK 0145
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jul 2018Disposed Off
Indian Medical Trust Charitable Public Trust @APPELLANT@Hash Dr. Balveer Singh Tomar
Rajasthan High Court · (2018) 07 RAJ CK 0144
High Courts09 Jul 2018Dismissed
Mahendra Agarwal, Mali @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0143
Code of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 201, 302, 363, 365, 366Indian Evidence Act, 1872 — Section 27
High Courts09 Jul 2018Dismissed
Neetu Bhati @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0038
High Courts09 Jul 2018Disposed Off
Shilpi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0037
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Jul 2018Allowed
Babu Khan Telle @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0036
Rajasthan Service Rules, 1951 — Rule 24, 26
High Courts09 Jul 2018Disposed Off
Suman Choudhary @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Jul 2018Allowed
Dr. Jaishree @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0034
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 377, 406, 498AInformation Technology Act, 2000 — Section 67
High Courts09 Jul 2018Allowed
Kailash Chandra @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0033
High Courts09 Jul 2018Allowed
Rajendra Kumar @APPELLANT@Hash Dalchand
Rajasthan High Court · (2018) 07 RAJ CK 0032
High Courts06 Jul 2018Disposed Off
Mahendra Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0142
Negotiable Instruments Act, 1881 — Section 138
High Courts06 Jul 2018Allowed
Dharmi Mali @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0141
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts06 Jul 2018Disposed Off
Kishanlal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0140
Code of Criminal Procedure, 1973 — Section 311, 391, 482Prevention of Corruption Act, 1988 — Section 13(2)