High Courts11 Jul 2018Disposed Off
Manohar Lal Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0158
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 50 of 101
High Courts11 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Man Serve Pharma
Rajasthan High Court · (2018) 07 RAJ CK 0157
Central Excise Act, 1944 — Section 14
High Courts11 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash M/s Medicamen Biotech Ltd
Rajasthan High Court · (2018) 07 RAJ CK 0156
Central Excise Act, 1944 — Section 5A(1A)Cenvat Credit Rules, 2004 — Rule 6(1), 6(6)Central Excise Rules, 2002 — Rule 19
High Courts11 Jul 2018Disposed Off
Shiv Kumar Kasara @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0052
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 380, 381, 420, 467, 468, 471Negotiable Instrument Act, 1881 — Section 138
High Courts11 Jul 2018Dismissed
Bheru Das @APPELLANT@Hash Birla Corporation Ltd.
Rajasthan High Court · (2018) 07 RAJ CK 0051
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Rajasthan Land Revenue Act, 1956 — Section 89
High Courts11 Jul 2018Allowed
Laxmi Narayan Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0050
Rajasthan Service Rules, 1951 — Section 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Section 38
High Courts10 Jul 2018Disposed Off
Virendra Kashyap @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0155
High Courts10 Jul 2018
Sanskar T T College @APPELLANT@Hash University Of Rajasthan And Anr
Rajasthan High Court · (2018) 07 RAJ CK 0154
High Courts10 Jul 2018Allowed
Union Of India @APPELLANT@Hash Pankaj Kumar Jha
Rajasthan High Court · (2018) 07 RAJ CK 0153
Armed Forces Tribunal Act, 2007 — Section 30(1)Constitution of India, 1950 — Article 226
High Courts10 Jul 2018Allowed
M/s Endurance Health Care Ltd @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0152
Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 17(c), 18(a)(i), 18(a)(vi), 18B, 25, 25(1), 25(3), 25(4), 27(d), 28A, 34, 34(1)
High Courts10 Jul 2018Dismissed
Pr Commissioner Of Income Tax @APPELLANT@Hash Kamla Devi Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0151
High Courts10 Jul 2018Dismissed
Jagdish @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0150
Indian Penal Code, 1860 — Section 34, 302, 365, 392, 397Code of Criminal Procedure, 1973 — Section 299, 313Indian Evidence Act, 1872 — Section 9, 27
High Courts10 Jul 2018Dismissed
Smt. Sarbati @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0049
Transfer of Property Act, 1882 — Section 54Registration Act, 1908 — Section 17
High Courts10 Jul 2018Dismissed
Ajmer Vidhyut Vitran Nigam Limited @APPELLANT@Hash Smt. Radha Devi
Rajasthan High Court · (2018) 07 RAJ CK 0048
Code of Civil Procedure, 1908 — Section 96, Order 41 Rule 11, Order 41 Rule 11(1)Fatal Accidents Act, 1855 — Section 1A
High Courts10 Jul 2018Disposed Off
Deepak Goyal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0047
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts10 Jul 2018Allowed
Sahanawaj @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0046
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 427
High Courts10 Jul 2018Disposed Off
Rakesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0045
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 498A
High Courts10 Jul 2018Allowed
Gunendra Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0044
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 354, 458
High Courts10 Jul 2018Dismissed
Legal Representatives of Shri Bhagwan Das Sindhi @APPELLANT@Hash Appellate Rent Tribunal Bhilwara
Rajasthan High Court · (2018) 07 RAJ CK 0043
High Courts10 Jul 2018Allowed
Motilal Jingar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0042
Hindu Adoptions and Maintenance Act, 1956 — Section 10(iv)Rajasthan Compassionate Appointment of Dependants of Deceased Government Servants Rules, 1996 — Rule 2( c)Constitution of India, 1950 — Article 226