COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 48 of 101

High Courts16 Jul 2018Partly Allowed

Ramcharan @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0186

Code of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 307, 313, 323, 452Arms Act, 1959 — Section 3, 25

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High Courts16 Jul 2018Disposed Off

Salim Khan @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0064

Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts16 Jul 2018Disposed Off

Lalita @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0063

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High Courts13 Jul 2018Dismissed

Smt Rukmani Devi @APPELLANT@Hash Smt Kailash Kanwar

Rajasthan High Court · (2018) 07 RAJ CK 0185

Hindu Succession Act, 1956 — Section 39Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts13 Jul 2018

Johari Lal Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0184

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts13 Jul 2018Disposed Off

Shivani Verma @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0183

Code of Criminal Procedure, 1973 — Section 340, 482Indian Penal Code, 1860 — Section 34, 120B, 193, 195, 196, 199, 200, 205, 211, 376, 384, 388, 389, 420, 465, 467, 468, 471

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High Courts13 Jul 2018Disposed Off

Shanti Devi @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0182

General Clauses Act, 1897 — Section 3(35), 3(66)Constitution of India, 1950 — Article 217(2)

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High Courts13 Jul 2018Dismissed

Ramchandra @APPELLANT@Hash Shyonarayan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0181

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High Courts13 Jul 2018Disposed Off

Ram Charan Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0180

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts13 Jul 2018Disposed Off

Sahdev Pareek @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0179

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High Courts13 Jul 2018Dismissed

Prahlad Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0178

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 427, 447, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i), 3(iv), 3(v), 3(viii)

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High Courts13 Jul 2018Dismissed